← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. SANJEEV MEHRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 572/BANG/2021[2018-19]Status: Disposed20/12/2021AY 2018-19
M/S. SANJEEV MEHRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 571/BANG/2021[2017-18]Status: Disposed20/12/2021AY 2017-18
SRI. P. PURANDHARA REDDY,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 569/BANG/2021[2018-19]Status: Disposed20/12/2021AY 2018-19
M/S. ATMECS TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE
ITA 187/BANG/2021[2016-17]Status: Disposed20/12/2021AY 2016-17
SMT. SHANTHABEN K PATEL,BANGALORE vs INCOME TAX OFFICER, WARD- 8(1), BANGALORE
ITA 376/BANG/2020[2006-07]Status: Disposed20/12/2021AY 2006-07
SMT. ARWA HARARWALA,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(2), BANGALORE
ITA 1/BANG/2020[2014-15]Status: Disposed20/12/2021AY 2014-15
M/S. MIDDLEBY CELFORTS INNOVATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 955/BANG/2019[2016-17]Status: Disposed20/12/2021AY 2016-17
M/S. MIDDLEBY CELFORTS INNOVATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 954/BANG/2019[2015-16]Status: Disposed20/12/2021AY 2015-16
M/S. MIDDLEEBY CELFORTS INNOVATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 953/BANG/2019[2014-15]Status: Disposed20/12/2021AY 2014-15
KINTETSU WORLD EXPRESS INDIA PVT. LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), BANGALORE
ITA 3149/BANG/2018[2014-15]Status: Disposed20/12/2021AY 2014-15
SHRI KRISHNAMURTHY SANATH KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-2(3)(3), BANGALORE
ITA 1128/BANG/2018[2014-15]Status: Disposed20/12/2021AY 2014-15
M/S. FIBERLINK SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2703/BANG/2017[2013-14]Status: Disposed20/12/2021AY 2013-14
SAI SATHYA SAI CENTRAL TRUST,BANGALORE vs ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTION) RANGE-17, BANGALORE
ITA 1129/BANG/2017[2011-12]Status: Disposed20/12/2021AY 2011-12
SRINIVAS ACHAR MOHANKUMAR,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(4), BENGALURU
ITA 568/BANG/2021[2018-2019]Status: Disposed16/12/2021AY 2018-2019
M/S. SKAVA ELECTRIC PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 565/BANG/2021[2019-20]Status: Disposed16/12/2021AY 2019-20
GOKALDAS IMAGES PVT. LTD. vs ADDL C.I.T,
ITA 667/BANG/2013[2008-09]Status: Heard16/12/2021AY 2008-09
MAF CLOTHING PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 563/BANG/2021[2018-19]Status: Disposed15/12/2021AY 2018-19
SRI SATISH C KANDKUR,YADGIR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI
ITA 3416/BANG/2018[2013-14]Status: Disposed15/12/2021AY 2013-14
M/S TECNOTREE CONVERGENCE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 3158/BANG/2018[2015-16]Status: Disposed15/12/2021AY 2015-16
M/S. TECNOTREE CONVERGENCE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 3157/BANG/2018[2014-15]Status: Disposed15/12/2021AY 2014-15
