← All Benches
ITAT Bangalore Bench
18,481 judgments
K R PRADEEP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 413/BANG/2021[2014-15]Status: Disposed22/12/2021AY 2014-15
M/S ROBERT BOSCH ENGINEERING AND BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 1637/BANG/2018[2011-12]Status: Heard22/12/2021AY 2011-12
VOLANTIS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 617/BANG/2021[2019-20]Status: Disposed21/12/2021AY 2019-20
MEGNEIL TECH PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 616/BANG/2021[2019-20]Status: Heard21/12/2021AY 2019-20
MEGNEIL TECH PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX, BENGALURU
ITA 615/BANG/2021[2018-19]Status: Heard21/12/2021AY 2018-19
MAHESHWARI WOODS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 586/BANG/2021[2019-20]Status: Disposed21/12/2021AY 2019-20
MAHESHWARI WOODS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 585/BANG/2021[2018-19]Status: Disposed21/12/2021AY 2018-19
KUDUVA SATISHBABU SHEELA,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 584/BANG/2021[2019-20]Status: Heard21/12/2021AY 2019-20
THE INCOME TAX OFFICER (EXEMPTIONS),WARD-1, MANGALURU vs M/S. SHIRURU WELFARE TRUST, UDUDPI
ITA 583/BANG/2021[2014-15]Status: Disposed21/12/2021AY 2014-15
GOWRISHANKAR CHEMICALS PRIVATE LIMITED,TUMKUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 570/BANG/2021[2018-19]Status: Heard21/12/2021AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(2)(1), BANGALORE vs M/S. N G BALU REDDY HUF, BANGALORE
ITA 651/BANG/2020[2009-10]Status: Disposed21/12/2021AY 2009-10
VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA (PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED ),CHIKKAMAGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSURU
ITA 447/BANG/2020[2015-16]Status: Disposed21/12/2021AY 2015-16
GIRISH KIDIYAPPA NASHI,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE
ITA 680/BANG/2019[2015-16]Status: Disposed21/12/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, TDS - CIRCLE, HUBBALLI vs M/S SHIMOGA DISTRICT CO-OPERATIVE CENTRAL BANK LTD, SHIVAMOGGA
ITA 295/BANG/2019[2012-13]Status: Disposed21/12/2021AY 2012-13
M/S. FINASTRA SOFTWARE SOLUTIONS (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU
ITA 2695/BANG/2017[2013-14]Status: Disposed21/12/2021AY 2013-14
M/S. KRISHNA ENTERPRISES,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 612/BANG/2021[2019-20]Status: Heard20/12/2021AY 2019-20
MAPEI CONSTRUCTION PRODUCTS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 610/BANG/2021[2018-19]Status: Heard20/12/2021AY 2018-19
VEERESH BASAYYA DANDAVATIMATH,GADAG vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 581/BANG/2021[2017-18]Status: Disposed20/12/2021AY 2017-18
AKSHARA MOTORS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 574/BANG/2021[2018-19]Status: Disposed20/12/2021AY 2018-19
M/S. SANJEEV MEHRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 573/BANG/2021[2019-20]Status: Disposed20/12/2021AY 2019-20