← All Benches
ITAT Bangalore Bench
18,481 judgments
DY. COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BENGALURU vs M/S KARNATAKA REDDY JANASANGHA, BENGALURU
ITA 1506/BANG/2018[2012-13]Status: Disposed23/12/2021AY 2012-13
M/S KARNATAKA REDDY JANASANGHA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE
ITA 1264/BANG/2018[2014-15]Status: Disposed23/12/2021AY 2014-15
M/S KARNATAKA REDDY JANASANGHA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE
ITA 1263/BANG/2018[2012-13]Status: Disposed23/12/2021AY 2012-13
SHRI.K.JAIPAL REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1546/BANG/2016[2007-2008]Status: Disposed23/12/2021AY 2007-2008
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1545/BANG/2016[2008-09]Status: Disposed23/12/2021AY 2008-09
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1544/BANG/2016[2007-2008]Status: Disposed23/12/2021AY 2007-2008
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1543/BANG/2016[2013-14]Status: Disposed23/12/2021AY 2013-14
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1542/BANG/2016[2012-13]Status: Disposed23/12/2021AY 2012-13
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1541/BANG/2016[2011-12]Status: Disposed23/12/2021AY 2011-12
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1540/BANG/2016[2010-11]Status: Disposed23/12/2021AY 2010-11
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1539/BANG/2016[2009-2010]Status: Disposed23/12/2021AY 2009-2010
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1538/BANG/2016[2008-2009]Status: Disposed23/12/2021AY 2008-2009
SHRI.K.NAGESH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1537/BANG/2016[2007-2008]Status: Disposed23/12/2021AY 2007-2008
SYED WAHID,BANGALORE vs DCIT, BANGALORE
ITA 1006/BANG/2015[2005-06]Status: Disposed23/12/2021AY 2005-06
MR. YERUVA PRASAD,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 589/BANG/2021[2019-20]Status: Disposed22/12/2021AY 2019-20
MR. YERUVA PRASAD,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 588/BANG/2021[2018-19]Status: Disposed22/12/2021AY 2018-19
BIZVIZ TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 587/BANG/2021[2018-19]Status: Heard22/12/2021AY 2018-19
K R PRADEEP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 416/BANG/2021[2017-18]Status: Disposed22/12/2021AY 2017-18
K R PRADEEP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE-1(3), BANGALORE
ITA 415/BANG/2021[2016-17]Status: Disposed22/12/2021AY 2016-17
K R PRADEEP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 414/BANG/2021[2015-16]Status: Disposed22/12/2021AY 2015-16
