← All Benches
ITAT Bangalore Bench
18,481 judgments
B R S PRECISION MANUFACTURING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 620/BANG/2021[2018-19]Status: Disposed23/12/2021AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BENGALURU vs M/S. ANANDA SOCIAL AND EDUCATION TRUST, BENGALURU
ITA 576/BANG/2021[2017-18]Status: Heard23/12/2021AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BENGALURU vs M/S. ANANDA SOCIAL AND EDUCATION TRUST, BENGALURU
ITA 575/BANG/2021[2016-17]Status: Heard23/12/2021AY 2016-17
ELITE INDIA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS-9), BANGALORE
ITA 5/BANG/2021[2015-16]Status: Disposed23/12/2021AY 2015-16
GOWDA SARASWATH SAMAJ,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BANGALORE
ITA 486/BANG/2021[2018-19]Status: Disposed23/12/2021AY 2018-19
MR. RAIS ARIF MEMAN,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 430/BANG/2021[2018-19]Status: Heard23/12/2021AY 2018-19
ELITE INDIA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS-9), BANGALORE
ITA 4/BANG/2021[2014-15]Status: Disposed23/12/2021AY 2014-15
MR. PHILIPS C CHACKO,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(5), BANGALORE
ITA 79/BANG/2020[2008-09]Status: Disposed23/12/2021AY 2008-09
M/S A O SMITH INDIA WATER PRODUCTS PRIVATE LIMITED,RAMANAGARA vs INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 73/BANG/2019[2014-15]Status: Disposed23/12/2021AY 2014-15
M/S IGNIS TECHNOLOGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 43/BANG/2019[2014-15]Status: Disposed23/12/2021AY 2014-15
M/S IGNIS TECHNOLOGY SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 274/BANG/2019[2013-14]Status: Disposed23/12/2021AY 2013-14
M/S. ELITE INDIA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS-9), BANGALORE
ITA 2621/BANG/2019[2013-14]Status: Disposed23/12/2021AY 2013-14
M/S. KARNATAKA REDDY JANASANGHA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE- 1, BANGALORE
ITA 2547/BANG/2019[2013-14]Status: Disposed23/12/2021AY 2013-14
MR.JOHN L SEBASTIAN,BANGALORE vs THE INCOME TAX OFFICER WARD-1(2)(4), BANGALORE
ITA 239/BANG/2019[2003-04]Status: Disposed23/12/2021AY 2003-04
M/S. HOME INTERIOR DESIGNS E-COMMERCE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE
ITA 1781/BANG/2019[2016-17]Status: Disposed23/12/2021AY 2016-17
M/S. WS RETAIL SERVICES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(2), BANGALORE
ITA 1369/BANG/2019[2013-14]Status: Disposed23/12/2021AY 2013-14
M/S. RUKMINI REALTORS PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITA 869/BANG/2018[2014-15]Status: Heard23/12/2021AY 2014-15
M/S CANARA ORGANISATION FOR DEVELOPEMENT PEACE,MANGALORE vs INCOME TAX OFFICER (EXEMPTIONS) WARD-1, MANGALORE
ITA 419/BANG/2018[2013-14]Status: Heard23/12/2021AY 2013-14
M/S SAP LABS INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-6, BANGALORE
ITA 3271/BANG/2018[2014-15]Status: Disposed23/12/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX (E) CIRCLE - 1, BENGALURU vs M/S KARNATAKA REDDY JANASANGHA, BENGALURU
ITA 1507/BANG/2018[2014-15]Status: Disposed23/12/2021AY 2014-15
