← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S.NDS LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 364/BANG/2017[2007-2008]Status: Disposed28/12/2021AY 2007-2008
SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA,BAGALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2774/BANG/2017[2011-12]Status: Disposed28/12/2021AY 2011-12
SRI BASAVESHWAR VEERASHAIVA VIDYAVADHAK SANGHA,BAGALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2773/BANG/2017[2010-11]Status: Disposed28/12/2021AY 2010-11
SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA,BAGALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2772/BANG/2017[2009-10]Status: Disposed28/12/2021AY 2009-10
SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA,BAGALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2771/BANG/2017[2008-2009]Status: Disposed28/12/2021AY 2008-2009
C. PANNEERSELVAM,KUNDAPURA vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 547/BANG/2021[2015-16]Status: Disposed27/12/2021AY 2015-16
SHAND PIPE INDUSTRY PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (CPC), BENGALURU
ITA 412/BANG/2021[2018-19]Status: Disposed27/12/2021AY 2018-19
SRI. NARAYANASWAMY KRISHNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 17/BANG/2020[2014-15]Status: Disposed27/12/2021AY 2014-15
HOTEL HEMALA PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(1)(3), BANGALORE
ITA 228/BANG/2019[2015-16]Status: Disposed27/12/2021AY 2015-16
M/S. OSCAR UDYOG LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(1)(2), BANGALORE
ITA 2087/BANG/2019[2007-08]Status: Disposed27/12/2021AY 2007-08
M/S. TECHNOVA TAPS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 1455/BANG/2019[2017-18]Status: Disposed27/12/2021AY 2017-18
THE KARNATAKA BANK LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MANGALORE
ITA 1906/BANG/2018[2013-14]Status: Disposed27/12/2021AY 2013-14
M/S. SYNDICATE BANK,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 1884/BANG/2018[2013-14]Status: Disposed27/12/2021AY 2013-14
M/S EURONET SERVICES INDIA PVT LT D,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 329/BANG/2017[2012-13]Status: Disposed27/12/2021AY 2012-13
CISCO SYSTEMS SERVICES B V INDIA BRANCH,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU
ITA 2888/BANG/2017[2013-14]Status: Disposed27/12/2021AY 2013-14
SRI ANJANEYALU PRATHIPATHI,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 2838/BANG/2017[2012-13]Status: Disposed27/12/2021AY 2012-13
M/S SOFTWARE PARADIGMS INFOTECH PRIVATE LIMITED,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 2828/BANG/2017[2013-14]Status: Disposed27/12/2021AY 2013-14
KUDUMA LABOUR CONTRACT,BENGALURU vs THE INCOME TAX OFFICER WARD 4(3)(2), BENGALURU
ITA 643/BANG/2021[2019-20]Status: Heard23/12/2021AY 2019-20
M/S. ANUBIS DETECTIVE & GUARDING SERVICES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD-1(1)(2) THROUGH THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 632/BANG/2021[2018-19]Status: Heard23/12/2021AY 2018-19
M/S. METHODS (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU
ITA 626/BANG/2021[2019-20]Status: Heard23/12/2021AY 2019-20