← All Benches
ITAT Bangalore Bench
18,481 judgments
ASHOK IRAPPA BANNUR,BAGALKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI
ITA 903/BANG/2019[2014-15]Status: Disposed29/12/2021AY 2014-15
SMT.SNEHALATHA SURANA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 890/BANG/2019[2013-14]Status: Heard29/12/2021AY 2013-14
THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, MANGALORE vs M/S STELLA MARIS CHURCH, UDUPI
ITA 3272/BANG/2018[2015-16]Status: Disposed29/12/2021AY 2015-16
M/S HERBALIFE INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE
ITA 2742/BANG/2018[2008-09]Status: Disposed29/12/2021AY 2008-09
S. NARAYANAN (HUF),KARAIKUDI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE
ITA 513/BANG/2021[2016-17]Status: Disposed28/12/2021AY 2016-17
M/S. VIJAY SAMRAJ HOTELS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 504/BANG/2021[2019-20]Status: Disposed28/12/2021AY 2019-20
VASAVI CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX OFFICER (TDS), BANGALORE
ITA 335/BANG/2021[2016-17]Status: Disposed28/12/2021AY 2016-17
M/S. M K AGROTECH PRIVATE LIMITED,SRIRANGAPATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE
ITA 218/BANG/2021[2013-14]Status: Disposed28/12/2021AY 2013-14
M/S. M K AGROTECH PRIVATE LIMITED,SRIRANGAPATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU
ITA 217/BANG/2021[2012-13]Status: Disposed28/12/2021AY 2012-13
M/S. M K AGROTECH PRIVATE LIMITED,SRIRANGAPATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE
ITA 216/BANG/2021[2011-12]Status: Disposed28/12/2021AY 2011-12
M/S M K AGROTECH PRIVATE LIMITED,SRIRANGAPATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU
ITA 215/BANG/2021[2010-11]Status: Disposed28/12/2021AY 2010-11
M/S. M K AGROTECH PRIVATE LIMITED,SRIRANGAPATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU
ITA 214/BANG/2021[2009-10]Status: Disposed28/12/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA, BAGALKOTE
ITA 63/BANG/2018[2011-12]Status: Disposed28/12/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA `, BAGALKOTE
ITA 62/BANG/2018[2010-11]Status: Disposed28/12/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs SRI BASAWESHWAR VEERASHAIVA VIDYAVARDHAKA SANGHA, BAGALKOTE
ITA 61/BANG/2018[2009-10]Status: Disposed28/12/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA, BAGALKOTE
ITA 60/BANG/2018[2008-09]Status: Disposed28/12/2021AY 2008-09
M/S KOTTARAM AGRO FOODS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2853/BANG/2018[2015-16]Status: Disposed28/12/2021AY 2015-16
M/S KOTTARAM AGRO FOODS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (OSD), BANGALORE
ITA 2852/BANG/2018[2014-15]Status: Disposed28/12/2021AY 2014-15
M/S. VIJAYA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 1838/BANG/2018[2013-14]Status: Disposed28/12/2021AY 2013-14
JOINT COMMISSIONER OF INCOME TAX, LTU, BENGALURU vs M/S. VIJAYA BANK, BENGALURU
ITA 1833/BANG/2018[2013-14]Status: Disposed28/12/2021AY 2013-14
