← All Benches

ITAT Bangalore Bench

18,481 judgments

INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S APL WORLWIDE EXPRESS PVT LTD, BANGALORE

ITA 1042/BANG/2018[2014-15]Status: Heard3/1/2022AY 2014-15

ITO, BANGALORE vs M/S KARNATAKA STATE INDUSTRIAL CO-OPERATIVE BANK LTD., BANGALORE

ITA 788/BANG/2014[2009-10]Status: Disposed3/1/2022AY 2009-10

KOTAK MAHINDRA BANK LIMITED (AS SUCCESSOR IN BUSINESS OF ERSTWHILE ING VYSYA BANK LIMITED),BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-I, BANGALORE

ITA 748/BANG/2011[2001-02]Status: Disposed3/1/2022AY 2001-02

ACIT, BANGALORE vs M/S THE VYSYA BANK LTD., BANGALORE

ITA 733/BANG/2011[2001-02]Status: Disposed3/1/2022AY 2001-02

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 528/BANG/2021[2015-16 (26Q-Q4)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 527/BANG/2021[2014-15 (26Q-Q2)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 526/BANG/2021[2014-15 (26Q-Q1)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 525/BANG/2021[2014-15 (24Q-Q3)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMTED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 524/BANG/2021[2014-15 (24Q-Q2)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 523/BANG/2021[2014-15]Status: Disposed30/12/2021AY 2014-15

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 522/BANG/2021[2013-14 (26Q-Q4)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 521/BANG/2021[2013-14 (26Q-Q3)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER POF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 520/BANG/2021[2013-14 (26Q-Q2)]Status: Disposed30/12/2021

SAMRAT GRANITES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD

ITA 519/BANG/2021[2013-14 (24Q-Q2)]Status: Disposed30/12/2021

M/S ORKLA ASIA PACIFIC PTE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-2(1), BANGALORE

ITA 193/BANG/2019[2015-16]Status: Disposed30/12/2021AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BIOPLUS LIFE SCIENCES PRIVATE LIMITED, BANGALORE

ITA 1374/BANG/2019[2013-14]Status: Disposed30/12/2021AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BIOPLUS LIFE SCIENCES PRIVATE LIMITED, BANGALORE

ITA 1373/BANG/2019[2012-13]Status: Disposed30/12/2021AY 2012-13

M/S. BIOPLUS LIFE SCIENCES PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD - 1(1)(1), BENGALURU

ITA 1255/BANG/2019[2013-14]Status: Disposed30/12/2021AY 2013-14

M/S. BIOPLUS LIFE SCIENCES PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BENGALURU

ITA 1254/BANG/2019[2012-13]Status: Disposed30/12/2021AY 2012-13

D.C.I.T., BANGALORE vs M/S SWISS RESHARED SERVICES INDIA PVT. LTD., BANGALORE

ITA 438/BANG/2015[2010-11]Status: Disposed30/12/2021AY 2010-11