← All Benches

ITAT Bangalore Bench

18,481 judgments

THOUGHTWORKS TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -7(1)(1), BANGALORE

ITA 580/BANG/2019[2012-13]Status: Heard4/1/2022AY 2012-13

M/S. RANDOX LABORATORIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 5(1)(1), BANGALORE

ITA 2576/BANG/2019[2015-16]Status: Disposed4/1/2022AY 2015-16

M/S MONARCH,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(1), BANGALORE

ITA 172/BANG/2018[2014-15]Status: Heard4/1/2022AY 2014-15

M/S MONARCH,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(1), BANGALORE

ITA 171/BANG/2018[2013-14]Status: Heard4/1/2022AY 2013-14

M/S MONARCH,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(1), BANGALORE, BANGALORE

ITA 170/BANG/2018[2012-13]Status: Heard4/1/2022AY 2012-13

M/S KUMARASWAMY MINERAL EXPORT PVT. LTD.,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX BELLARY RANGE, BELLARY

ITA 1654/BANG/2018[2011-12]Status: Disposed4/1/2022AY 2011-12

TEXTRON INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 678/BANG/2016[2011-12]Status: Disposed4/1/2022AY 2011-12

DCIT, BANGALORE vs M/S TEXTRON INDIA PVT. LTD., BANGALORE

ITA 594/BANG/2016[2011-12]Status: Disposed4/1/2022AY 2011-12

GENWORKS HEALTH PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 469/BANG/2021[2019-20]Status: Heard3/1/2022AY 2019-20

INCOME TAX OFFICER, WARD- 4(2)(1), BANGALORE vs SMT R MEENA, BENGALURU

ITA 722/BANG/2020[2009-10]Status: Disposed3/1/2022AY 2009-10

GENSUITE SOFTWARE SYSTEMS & SERVICES PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX APPEALS -3, BANGALORE

ITA 671/BANG/2020[2018-19]Status: Heard3/1/2022AY 2018-19

M/S. FASHIONARA ENTERPRISES PRIVATE LIMITED (UNDER LIQUIDATION THROUGH OFFICIAL LIQUIDATOR SRI. PRABHJIT SINGH SONI),NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

ITA 189/BANG/2020[2015-16]Status: Disposed3/1/2022AY 2015-16

SOBHA NAGASANDRA APARTMENT OWNERS WELFARE ASSOCIATION, BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE

ITA 769/BANG/2019[2015-16]Status: Heard3/1/2022AY 2015-16

MR. RAVICHANDRAN,BANGALORE vs ASSESSING OFFICER, WARD 7(2)(3), BANGALORE

ITA 2649/BANG/2019[2016-17]Status: Disposed3/1/2022AY 2016-17

SHRI SUNIL BANDACHARYA JOSHI,BANGALOE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(3)(1), BENGALURU

ITA 2304/BANG/2019[2013-14]Status: Disposed3/1/2022AY 2013-14

VISHNUSA RAMACHANDRASA HABIB,HUBLI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 3215/BANG/2018[2014-15]Status: Disposed3/1/2022AY 2014-15

VISHNUSA RAMACHANDRASA HABIB,HUBLI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI

ITA 3214/BANG/2018[2013-14]Status: Disposed3/1/2022AY 2013-14

SRI MOHAN PURI,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 2925/BANG/2018[2015-16]Status: Disposed3/1/2022AY 2015-16

SHAHSHIB MINORITY WELFARE AND EDUCATIONAL SOCIETY,BANGALORE vs INCOME TAX OFFICER WARD-3(E), BANGALORE

ITA 2875/BANG/2018[2009-10]Status: Disposed3/1/2022AY 2009-10

M/S APL WORLWIDE EXPRESS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(2), BANGALORE

ITA 1569/BANG/2018[2014-15]Status: Heard3/1/2022AY 2014-15