← All Benches
ITAT Bangalore Bench
18,481 judgments
DCIT vs MILLIPORE INDIA PVT. LTD.,
ITA 165/BANG/2013[1998-99]Status: Disposed6/1/2022AY 1998-99
DCIT vs MILLIPORE INDIA PVT. LTD.,
ITA 164/BANG/2013[1997-98]Status: Disposed6/1/2022AY 1997-98
DCIT, GULBARGA vs M/S JUPITERBIOSCIENCE LTD., BIDAR
ITA 628/BANG/2009[2004-05]Status: Disposed6/1/2022AY 2004-05
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BENGALURU vs KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD, BENGALURU
ITA 578/BANG/2021[2010-11]Status: Disposed5/1/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BENGALURU vs KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD, BENGALURU
ITA 577/BANG/2021[2009-10]Status: Disposed5/1/2022AY 2009-10
VIDHI CLOTHING COMPANY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 424/BANG/2021[2019-20]Status: Disposed5/1/2022AY 2019-20
K R MAHESHA,MADDUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-3, BANGALORE
ITA 365/BANG/2021[2016-17]Status: Disposed5/1/2022AY 2016-17
M/S. HOSACHIGURU ENTERPRISES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE
ITA 287/BANG/2020[2015-16]Status: Disposed5/1/2022AY 2015-16
M/S. SRI KRISHNADEVARAYA EDUCATIONAL TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 257/BANG/2020[2013-14]Status: Disposed5/1/2022AY 2013-14
BELLANDUR CHIKKAGURAPPA JAYARAMREDDY,BENGALURU vs THE ASST. COMMISSIONER OF INCOME-TAX CIRCLE 4(3)(1), BENGALURU
ITA 1322/BANG/2019[2014-15]Status: Disposed5/1/2022AY 2014-15
M/S IDS NEXT BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER PF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2119/BANG/2018[2011-12]Status: Disposed5/1/2022AY 2011-12
M/S. VECTRA ADVANCED ENGINEERING PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 7(1)(2), BENGALURU
ITA 2025/BANG/2018[2010]Status: Disposed5/1/2022
JOINT COMMISSIONER OF INCOME TAX LTU (OSD) CIRCLE-1, BANGALORE vs M/S BOSCH LIMITED, BANGALORE
ITA 1987/BANG/2018[2013-14]Status: Disposed5/1/2022AY 2013-14
DCIT, GULBARGA vs M/S JUPITER BIOSCIENCE LTD., BIDAR
ITA 951/BANG/2009[2006-07]Status: Disposed5/1/2022AY 2006-07
DCIT, GULBARGA vs M/S JUPITER BIOSCIENCE LTD., BIDAR
ITA 950/BANG/2009[2005-06]Status: Disposed5/1/2022AY 2005-06
DCIT, GULBARGA vs M/S JUPITERBIOSCIENCE LTD., BIDAR
ITA 627/BANG/2009[2003-04]Status: Disposed5/1/2022AY 2003-04
DCIT, GULBARGA vs M/S JUPITER BIOSCIENCE LTD., BIDAR
ITA 990/BANG/2008[2002-03]Status: Disposed5/1/2022AY 2002-03
ACIT, GULBARGA vs M/S. JUPITER BIOSCIENCE LTD., BIDAR
ITA 1232/BANG/2005[2002-03]Status: Disposed5/1/2022AY 2002-03
BI WORLDWIDE INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(2), BANGALORE
ITA 433/BANG/2021[2018-19]Status: Disposed4/1/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S THOUGHT WORKS TECHNOLOGIES INDIA PRIVATE LIMITED, BANGALORE
ITA 590/BANG/2019[2012-13]Status: Heard4/1/2022AY 2012-13
