← All Benches
ITAT Bangalore Bench
18,481 judgments
NAMDHARI SEEDS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 2246/BANG/2018[2005-06]Status: Disposed11/1/2022AY 2005-06
M/S CORPORATION BANK,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MANGALORE
ITA 1678/BANG/2018[2013-14]Status: Disposed11/1/2022AY 2013-14
SRI. C.ASWATHANARAYANA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BENGALURU
ITA 1171/BANG/2018[2010-11]Status: Disposed11/1/2022AY 2010-11
COMFUND CONSULTING LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 1850/BANG/2017[1993-94]Status: Disposed11/1/2022AY 1993-94
AMC COOKWARE INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 2201/BANG/2017[2013-14]Status: Disposed10/1/2022AY 2013-14
I.B. COMMUNICATIONS NETWORK PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(4), BANGALORE
ITA 623/BANG/2020[2016-17]Status: Disposed7/1/2022AY 2016-17
M/S. FOOT PRINTS COLLATERAL SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 1872/BANG/2018[2014-15]Status: Disposed7/1/2022AY 2014-15
SRI ALLAMPRABHU CREDIT COOPERATIVE SOCIETY LIMITED,BIDAR vs THE INCOME TAX OFFICER, WARD-1, BIDAR
ITA 628/BANG/2021[2017-18]Status: Heard6/1/2022AY 2017-18
7 STAR WINES,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 546/BANG/2021[2019-20]Status: Disposed6/1/2022AY 2019-20
KALAKAR SEETHARAM RAI,PUTTUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 545/BANG/2021[2019-20]Status: Disposed6/1/2022AY 2019-20
M/S. SHABARI ENTERPRISES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(2)(1), BANGALORE
ITA 482/BANG/2021[2019-20]Status: Heard6/1/2022AY 2019-20
M/S. SHABARI ENTERPRISES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(2)(1), BANGALORE
ITA 481/BANG/2021[2018-19]Status: Heard6/1/2022AY 2018-19
SRI. M.K. KEMPASIDDAIAH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 686/BANG/2020[2013-14]Status: Disposed6/1/2022AY 2013-14
SRI. M.K. KEMPASIDDAIAH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 685/BANG/2020[2011-12]Status: Disposed6/1/2022AY 2011-12
SRI. M.K. KEMPASIDDAIAH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 684/BANG/2020[2010-11]Status: Disposed6/1/2022AY 2010-11
SRI. M.K. KEMPASIDDAIAH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 683/BANG/2020[2009-10]Status: Disposed6/1/2022AY 2009-10
SRI. M.K. KEMPASIDDAIAH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 682/BANG/2020[2008-09]Status: Disposed6/1/2022AY 2008-09
M/S. LG SOFT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 451/BANG/2020[2012-13]Status: Disposed6/1/2022AY 2012-13
ADDITIONAL COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S HEWLETT PACKWARD INDIA SALES PVT LTD, BANGALORE
ITA 1986/BANG/2018[2008-09]Status: Disposed6/1/2022AY 2008-09
HP INDIA SALES PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, LARGE TAX PAYERS UNIT, BANGALORE
ITA 1922/BANG/2018[2008-09]Status: Disposed6/1/2022AY 2008-09