← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI SATHYA SAI CENTRAL TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE-1, BANGALORE
ITA 1811/BANG/2018[2014-15]Status: Disposed17/1/2022AY 2014-15
KUM. PUJA V SHERLEKAR,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 2924/BANG/2017[2012-13]Status: Disposed17/1/2022AY 2012-13
CENDUIT (INDIA) SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 227/BANG/2021[2016-17]Status: Disposed12/1/2022AY 2016-17
SRI. NAGARAJ VENKATARAMANAPPA,BANGALORE vs INCOME TAX OFFICER, WARD- 2(2)(1), BANGALORE
ITA 458/BANG/2020[2012-13]Status: Disposed12/1/2022AY 2012-13
M/S. CISCO SYSTEMS SERVICES B.V. INDIA BRANCH,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BANGALORE
ITA 2572/BANG/2019[2011-12]Status: Disposed12/1/2022AY 2011-12
M/S WADPACK PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(4), BANGALORE
ITA 2625/BANG/2018[2013-14]Status: Heard11/1/2022AY 2013-14
NAMDHARI SEEDS,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(1)(1), BANGALORE
ITA 591/BANG/2020[2016-17]Status: Disposed11/1/2022AY 2016-17
NAMDHARI SEEDS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(1)(1), BANGALORE
ITA 574/BANG/2020[2014-15]Status: Disposed11/1/2022AY 2014-15
NAMDHARI SEEDS PRIVATE LIMITED,BANGALORE vs THE JOIN COMMISSIONER OF INCOME TAX (OSD), CIRCLE- 5(1)(1), BENGALURU
ITA 573/BANG/2020[2013-14]Status: Disposed11/1/2022AY 2013-14
NAMDHARI SEEDS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(1), BANGALORE
ITA 572/BANG/2020[2013-14]Status: Disposed11/1/2022AY 2013-14
NAMDHARI SEEDS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(1), BANGALORE
ITA 571/BANG/2020[2010-11]Status: Disposed11/1/2022AY 2010-11
NAMDHARI SEEDS PRIVATE LIMITED,BENGALURU vs THE JOIN COMMISSIONER OF INCOME TAX (OSD), CIRCLE- 5(1)(1), BANGALORE
ITA 570/BANG/2020[2007-08]Status: Disposed11/1/2022AY 2007-08
M/S. NAMDHARI SEEDS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE- 5(1)(2), BENGALURU
ITA 494/BANG/2020[2009-10]Status: Disposed11/1/2022AY 2009-10
M/S. NAMDHARI SEEDS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE- 5(1)(1), BANGALORE
ITA 493/BANG/2020[2008-09]Status: Disposed11/1/2022AY 2008-09
M/S. NAMDHARI SEEDS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX.CIRCLE- 5(1)(1), BANGALORE
ITA 492/BANG/2020[2007-08]Status: Disposed11/1/2022AY 2007-08
M/S. NAMDHARI SEEDS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(1), BANGALORE
ITA 491/BANG/2020[2006-07]Status: Disposed11/1/2022AY 2006-07
SRI AMIT KUMAR LOYA,GULBARGA vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, BELAGAVI
ITA 38/BANG/2019[2011-12]Status: Disposed11/1/2022AY 2011-12
M/S ARCTERN CONSULTING PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 352/BANG/2019[2009-10]Status: Heard11/1/2022AY 2009-10
M/S INFOR (BANGALORE) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3188/BANG/2018[2005-06]Status: Disposed11/1/2022AY 2005-06
M/S NAMDHARI SEEDS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 2247/BANG/2018[2015-16]Status: Disposed11/1/2022AY 2015-16
