← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S VOLVO INDIA PVT. LTD.,HOSAKOTE vs CIT, BANGALORE
ITA 687/BANG/2015[2008-09]Status: Disposed27/1/2022AY 2008-09
SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE
ITA 397/BANG/2021[2016-17]Status: Disposed21/1/2022AY 2016-17
M/S. SAI SURYAA HOLDINGS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 6(1)(1), BANGALORE
ITA 452/BANG/2020[2016-17]Status: Disposed21/1/2022AY 2016-17
SHASHIKALA KORVADI RAMACHANDRA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 615/BANG/2019[2015-16]Status: Disposed21/1/2022AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs SHRI. M N RAJENDRA KUMAR, UDUPI
ITA 2366/BANG/2019[2017-18]Status: Disposed21/1/2022AY 2017-18
M/S I G PETROCHEMICAL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 1317/BANG/2018[2006-07]Status: Disposed21/1/2022AY 2006-07
SOCIETE GENERALE GLOBAL SOLUTION CENTRE PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BENGALURU
ITA 2580/BANG/2017[2013-14]Status: Disposed21/1/2022AY 2013-14
SRINIVASULU RAJESH,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(4), BANGALORE
ITA 2452/BANG/2018[2015-16]Status: Disposed20/1/2022AY 2015-16
VELANKANI INFORMATION SYSTEMS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 156/BANG/2017[2010-11]Status: Disposed20/1/2022AY 2010-11
M/S. TARGET INDIA PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-7, BANGALORE
ITA 3159/BANG/2018[2014-15]Status: Disposed19/1/2022AY 2014-15
GEETHA PUNDALEEKA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 1397/BANG/2018[2013-14]Status: Disposed19/1/2022AY 2013-14
CISCO SYSTEMS SERVICES B.V,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 961/BANG/2017[2012-13]Status: Disposed19/1/2022AY 2012-13
M/S TARGET CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 740/BANG/2017[2012-13]Status: Disposed19/1/2022AY 2012-13
M/S TARGET CORPORATION INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 1506/BANG/2017[2013-14]Status: Disposed19/1/2022AY 2013-14
XCHANGING SOLUTIONS LIMITED,BANGALORE vs ITO, BANGALORE
ITA 556/BANG/2016[2011-12]Status: Disposed19/1/2022AY 2011-12
ITO, BANGALORE vs M/S XCHANGING SOLUTIONS LTD., BANGALORE
ITA 402/BANG/2016[2011-12]Status: Disposed19/1/2022AY 2011-12
XCHANGING SOLUTIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 492/BANG/2015[2010-11]Status: Disposed19/1/2022AY 2010-11
DCIT, BANGALORE vs M/S XCHANGING SOLUTIONS LTD., BANGALORE
ITA 459/BANG/2015[2010-11]Status: Disposed19/1/2022AY 2010-11
SRI RAMESH HARISH,BANGALORE vs INCOME TAX OFFICER WARD-2(1), BANGALORE
ITA 3114/BANG/2018[2011-12]Status: Disposed18/1/2022AY 2011-12
SRI SATHYA SAI CENTRAL TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE-1, BANGALORE
ITA 103/BANG/2021[2012-13]Status: Disposed17/1/2022AY 2012-13