← All Benches
ITAT Bangalore Bench
18,481 judgments
PRADEEP LANKAPALLI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(3)(2), BANGALORE
ITA 560/BANG/2021[2018-19]Status: Disposed31/1/2022AY 2018-19
THOUGHTSPOT INDIA PRIVATE LIMITED,BENGLURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 493/BANG/2021[2019-20]Status: Disposed31/1/2022AY 2019-20
RAJESH NAGARAJA RAO JAGDALE,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 208/BANG/2021[2016-17]Status: Disposed31/1/2022AY 2016-17
TANGLIN DEVELOPMENTS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 146/BANG/2021[2017-18]Status: Disposed31/1/2022AY 2017-18
TANGLIN DEVELOPMENTS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 145/BANG/2021[2015-16]Status: Disposed31/1/2022AY 2015-16
TANGLIN DEVELOPMENTS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 144/BANG/2021[2014-15]Status: Disposed31/1/2022AY 2014-15
TANGLIN DEVELOPMENTS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 143/BANG/2021[2013-14]Status: Disposed31/1/2022AY 2013-14
M/S. CENTUM ELECTRONICS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(1), BANGALORE
ITA 946/BANG/2019[2008-09]Status: Disposed31/1/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TIMKEN ENGINEERING & RESEARCH INDIA PRIVATE LIMITED, BANGALORE
ITA 694/BANG/2019[2011-12]Status: Disposed31/1/2022AY 2011-12
M/S TIMKEN ENGINEERING AND RESEARCH INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 517/BANG/2019[2011-12]Status: Disposed31/1/2022AY 2011-12
SHRI KRISHNA PRASAD MIKKLINENI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 929/BANG/2018[2009-10]Status: Disposed31/1/2022AY 2009-10
SRI RAJIB CHOWDHURY,BEN vs COMMISSIONER OF INCOME TAX (APPEAL)-7, BENGALURU
ITA 85/BANG/2018[2011-12]Status: Disposed31/1/2022AY 2011-12
SRI K. HARSHA REDDY,DAVANAGERE vs THE INCOME TAX OFFICER WARD - 1(2), DAVANAGERE
ITA 2055/BANG/2018[2011-12]Status: Disposed31/1/2022AY 2011-12
M/S TALISMA CORPORATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 1966/BANG/2018[2009-10]Status: Disposed31/1/2022AY 2009-10
ROBERT BOSCH ENGINEERING AND BUSINESS SOLUTIONS PRIAVTE LIMITED,BANGALORE vs INCOME TAX OFFICER (TDS) /OSD LTU, BANGALORE
ITA 1690/BANG/2017[2013-14]Status: Disposed31/1/2022AY 2013-14
ROBERT BOSCH ENGINEERING AND BUSINESS SOLUTIONS PVT LTD,BANGALORE vs INCOME TAX OFFICER (TDS) /OSD, BANGALORE
ITA 1689/BANG/2017[2012-13]Status: Disposed31/1/2022AY 2012-13
GLOBAL E BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 418/BANG/2016[2011-12]Status: Disposed31/1/2022AY 2011-12
ASST.C.I.T., BANGALORE vs M/S GLOBAL E- BUSINESS OPERATIONS PVT. LTD., BANGALORE
ITA 250/BANG/2016[2011-12]Status: Disposed31/1/2022AY 2011-12
HOTEL OWNER'S CREDIT CO-OPERATIVE SOCIETY,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSURU
ITA 368/BANG/2021[2015-16]Status: Disposed27/1/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI B G CHANNAPPA, BANGALORE
ITA 2104/BANG/2017[2013-14]Status: Disposed27/1/2022AY 2013-14
