← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S ROBERT BOSCH ENGINEERING AND BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 608/BANG/2016[2011-12]Status: Disposed2/2/2022AY 2011-12
DCIT, BANGALORE vs M/S ROBERT BOSCH ENGINEERING & BUSINESS SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 445/BANG/2016[2011-12]Status: Disposed2/2/2022AY 2011-12
HARADANAHALLY CHENNAPPA REDDY ARUNAMMA,TUMKUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 683/BANG/2021[2018-19]Status: Disposed1/2/2022AY 2018-19
SRI. SHAMANNA NAGAMMA BALASUBRAMANY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 682/BANG/2021[2018-19]Status: Disposed1/2/2022AY 2018-19
M/S. HI Q DESIGN AND DETAILING PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 675/BANG/2021[2019-20]Status: Disposed1/2/2022AY 2019-20
M/S. HI Q DESIGN AND DETAILING PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 674/BANG/2021[2018-19]Status: Disposed1/2/2022AY 2018-19
TECHNOCON CONSTRUCTIONS & INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1) REPRESENTED BY ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 670/BANG/2021[2019-20]Status: Disposed1/2/2022AY 2019-20
M/S. METHODS (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU
ITA 558/BANG/2021[2018-19]Status: Disposed1/2/2022AY 2018-19
BILLINKOTE RAMAKRISHNAIAH JAGADEESH,BENGALURU vs INCOME TAX OFFICER, WARD- 3(2)(3), BENGALURU
ITA 405/BANG/2021[2016-17]Status: Disposed1/2/2022AY 2016-17
M/S. FORTIGO NETWORK LOGISTICS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BENGALURU
ITA 2174/BANG/2019[2016-17]Status: Disposed1/2/2022AY 2016-17
VBHDC BANGALORE VALUE HOMES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 1368/BANG/2018[2011-12]Status: Heard1/2/2022AY 2011-12
M/S. ACUSIS SOFTWARE INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU
ITA 2702/BANG/2017[2013-14]Status: Disposed1/2/2022AY 2013-14
MOHD MANSOOR ALI,GULBARGA vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA
ITA 435/BANG/2021[2017-18]Status: Disposed31/1/2022AY 2017-18
SRI. P ANAND VARDHAN REDDY,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 664/BANG/2021[2019-20]Status: Disposed31/1/2022AY 2019-20
SRI. P ANAND VARDHAN REDDY,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 663/BANG/2021[2018-19]Status: Disposed31/1/2022AY 2018-19
SRI. P ANAND VARDHAN REDDY,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 662/BANG/2021[2018-19]Status: Disposed31/1/2022AY 2018-19
AJITH PADIVAL,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), REPRESENTED BY ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 660/BANG/2021[2018-19]Status: Disposed31/1/2022AY 2018-19
VENKARA REDDY PRAMOD REDDY,TUMKURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 659/BANG/2021[2018-19]Status: Disposed31/1/2022AY 2018-19
JAYARAMA REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 657/BANG/2021[2019-20]Status: Disposed31/1/2022AY 2019-20
DR. SRI GANESH,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALURU-2, BENGALURU
ITA 59/BANG/2021[2015-16]Status: Disposed31/1/2022AY 2015-16
