← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ICON ENGINEERING WORKS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 561/BANG/2021[2019-20]Status: Disposed3/2/2022AY 2019-20
AURIGO SOFTWARE TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE
ITA 178/BANG/2021[2016-17]Status: Disposed3/2/2022AY 2016-17
M/S. ALTIMETRIK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITA 2511/BANG/2019[2015-16]Status: Disposed3/2/2022AY 2015-16
SHRI. P. KRISHNA REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(3)(1), BANGALORE
ITA 1945/BANG/2019[2015-16]Status: Disposed3/2/2022AY 2015-16
ASST.C.I.T., BANGALORE vs M/S BOSCH LIMITED, BANGALORE
ITA 1555/BANG/2014[2009-10]Status: Disposed3/2/2022AY 2009-10
MARAPPA SHIVAKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 696/BANG/2021[2018-19]Status: Disposed2/2/2022AY 2018-19
TELECOMONE TELESERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 695/BANG/2021[2018-19]Status: Disposed2/2/2022AY 2018-19
TELECOMONE TELESERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 694/BANG/2021[2017-18]Status: Disposed2/2/2022AY 2017-18
THIRUVALAYA VENUGOPAL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 687/BANG/2021[2018-19]Status: Disposed2/2/2022AY 2018-19
M/S. SRI KUMARSWAMY MINERALS EXPORTS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE
ITA 686/BANG/2021[2014-15]Status: Disposed2/2/2022AY 2014-15
SURESH & CO.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 538/BANG/2021[2018-19]Status: Disposed2/2/2022AY 2018-19
SRI. H.S. NINGAIAH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 34/BANG/2021[2011-12]Status: Disposed2/2/2022AY 2011-12
M/S FIRST AMERICAN (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE
ITA 43/BANG/2018[2010-11]Status: Disposed2/2/2022AY 2010-11
M/S HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD,HASSAN vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, HASSAN
ITA 1509/BANG/2018[2014-15]Status: Disposed2/2/2022AY 2014-15
M/S VALUE & BUDGET HOUSING CORPORATION PVT LTD,BANGALORE vs INCOME TAX OFFICER CIRCLE-7(1)(2), BANGALORE
ITA 1388/BANG/2018[2014-15]Status: Disposed2/2/2022AY 2014-15
M/S VALUE & BUDGET HOUSING CORPORATION PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1387/BANG/2018[2013-14]Status: Disposed2/2/2022AY 2013-14
M/S VALUE & BUDGET HOUSING CORPORATION PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1370/BANG/2018[2012-13]Status: Disposed2/2/2022AY 2012-13
M/S GODHA REALTORS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 1116/BANG/2018[2008-09]Status: Disposed2/2/2022AY 2008-09
M/S GODHA REALTORS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 1115/BANG/2018[2011-12]Status: Disposed2/2/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU vs M/S FIRST AMERICAN (INDIA) PVT LTD, BENGALURU
ITA 2586/BANG/2017[2010-11]Status: Disposed2/2/2022AY 2010-11
