← All Benches

ITAT Bangalore Bench

18,481 judgments

ASIA SEEDS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 714/BANG/2021[2018-19]Status: Disposed7/2/2022AY 2018-19

SRI, RAMACHANDRA NAVEEN,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 710/BANG/2021[2019-20]Status: Heard7/2/2022AY 2019-20

SIVAN SECURITIES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 708/BANG/2021[2018-19]Status: Disposed7/2/2022AY 2018-19

RAKESH KUMAR JAIN,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE

ITA 553/BANG/2021[2019-20]Status: Disposed7/2/2022AY 2019-20

VISHAL ENTERPRISES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 511/BANG/2021[2019-20]Status: Heard7/2/2022AY 2019-20

VISHAL ENTERPRISES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 510/BANG/2021[2018-19]Status: Heard7/2/2022AY 2018-19

SDTORK CONTROLS PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 502/BANG/2021[2019-20]Status: Disposed7/2/2022AY 2019-20

NEOGENETICS FOODS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITA 361/BANG/2021[2016-17]Status: Disposed7/2/2022AY 2016-17

THYAGARAJAN ARUNKUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 690/BANG/2019[2014-15]Status: Disposed7/2/2022AY 2014-15

THYAGARAJAN ARUNKUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 689/BANG/2019[2013-14]Status: Disposed7/2/2022AY 2013-14

SRI THYAGARAJAN ARUN KUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 688/BANG/2019[2011-12]Status: Disposed7/2/2022AY 2011-12

INCOME TAX OFICER WARD-1, BIDAR vs SRI RAJKUMAR AGARWAL, HYDERABAD

ITA 3441/BANG/2018[2010-11]Status: Disposed7/2/2022AY 2010-11

SHRI. RAJKUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER WARD-1, BIDAR

ITA 3421/BANG/2018[2010-11]Status: Disposed7/2/2022AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GMR INFRASTRUCTURE LTD, BANGALORE

ITA 1740/BANG/2017[2008-09]Status: Disposed7/2/2022AY 2008-09

GMR INFRASTRUCTURE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE

ITA 1704/BANG/2017[2008-09]Status: Disposed7/2/2022AY 2008-09

HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED (FORMERLY KNOWN AS M/S CORE OBJECTS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALORE

ITA 682/BANG/2016[2011-12]Status: Disposed7/2/2022AY 2011-12

M/S.HERBALIFE INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1723/BANG/2016[2002-03]Status: Disposed4/2/2022AY 2002-03

MANCHI VYAVASAYA SEVA SAHAKARI SANGHA,BANTWAL vs INCOME TAX OFFICER, WARD-2, MANGALURU

ITA 704/BANG/2021[2017-18]Status: Disposed3/2/2022AY 2017-18

SHREE SHYAM DESIGNS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 700/BANG/2021[2019-20]Status: Disposed3/2/2022AY 2019-20

VASAVI CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 679/BANG/2021[2019-20]Status: Disposed3/2/2022AY 2019-20