← All Benches

ITAT Bangalore Bench

18,481 judgments

ASST.C.I.T., BANGALORE vs M/S TEJAS NETWORKS LIMITED, BANGALORE

ITA 296/BANG/2015[2010-11]Status: Disposed9/2/2022AY 2010-11

DCIT, BANGALORE vs M/S TEJAS NETWORKS LIMITED, BANGALORE

ITA 1119/BANG/2015[2010-11]Status: Disposed9/2/2022AY 2010-11

NATIONAL EDUCATION FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE

ITA 734/BANG/2021[2018-19]Status: Disposed8/2/2022AY 2018-19

NATIONAL EDUCATION FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

ITA 733/BANG/2021[2017-18]Status: Disposed8/2/2022AY 2017-18

NATIONAL EDUCATION FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

ITA 732/BANG/2021[2016-17]Status: Disposed8/2/2022AY 2016-17

NATIONAL EDUCATION FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

ITA 731/BANG/2021[2015-16]Status: Disposed8/2/2022AY 2015-16

NATIONAL EDUCATION FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

ITA 730/BANG/2021[2014-15]Status: Disposed8/2/2022AY 2014-15

NATIONAL EDUCATION FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

ITA 729/BANG/2021[2013-14]Status: Disposed8/2/2022AY 2013-14

NATIONAL EDUCATION FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

ITA 728/BANG/2021[2012-13]Status: Disposed8/2/2022AY 2012-13

M/S. TUNGABHADRA PATTINA SOUHARDHA SAHAKARI NIYAMITHA,RAICHUR vs NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 725/BANG/2021[2018-19]Status: Disposed8/2/2022AY 2018-19

M/S. TUNGABHADRA PATTINA SOUHARDHA SAHAKARI NIYAMITHA,RAICHUR vs THE INCOME TAX, OFFICER, WARD-1, RAICHUR

ITA 724/BANG/2021[2017-18]Status: Disposed8/2/2022AY 2017-18

M/S. ENPHASE SOLAR ENERGY PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 723/BANG/2021[2019-20]Status: Disposed8/2/2022AY 2019-20

KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU -4, BENGALURU

ITA 668/BANG/2021[2015-16]Status: Disposed8/2/2022AY 2015-16

M/S. CAPITAL ONE SERVICES (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITA 306/BANG/2021[2016-17]Status: Disposed8/2/2022AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs SMT. PRIYA SHAH, BENGALURU

ITA 1297/BANG/2019[2013-14]Status: Disposed8/2/2022AY 2013-14

INDO NISSIN FOODS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 809/BANG/2017[2010-11]Status: Disposed8/2/2022AY 2010-11

SHRI. SHANKARLAL TULASIRAM GILADA,BANGALORE vs ITO, BANGALORE

ITA 953/BANG/2016[2011-12]Status: Disposed8/2/2022AY 2011-12

SMT. JYOTI RAGHURAM DESAI, KALABURAGI vs ASST.C.I.T., KALABURAGI

ITA 1206/BANG/2016[2008-09]Status: Disposed8/2/2022AY 2008-09

M/S. LOKA SHIKSHANA TRUST,HUBLI vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 718/BANG/2021[2019-20]Status: Disposed7/2/2022AY 2019-20

ASIA SEEDS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC), BANGALORE

ITA 715/BANG/2021[2019-20]Status: Disposed7/2/2022AY 2019-20