← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. TEJAS NETWORKS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE-1, BENGALURU
ITA 582/BANG/2021[2010-11]Status: Disposed9/2/2022AY 2010-11
YENEPOYA FOOD AND BEVERAGES INDIA PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER, WARD- 1(2), MANGALORE
ITA 567/BANG/2021[2018-19]Status: Disposed9/2/2022AY 2018-19
MR. VARUN PRABHAKAR,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BENGALURU
ITA 548/BANG/2021[2017-18]Status: Disposed9/2/2022AY 2017-18
KRISHNARAJAPET TALUK AGRI PRO CO OP MARKETING SOCIETY,MANDYA vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 514/BANG/2021[2015-16]Status: Disposed9/2/2022AY 2015-16
M/S. S P R DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 297/BANG/2020[2008-09]Status: Disposed9/2/2022AY 2008-09
M/S. S P R DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 296/BANG/2020[2007-08]Status: Disposed9/2/2022AY 2007-08
M/S. S P R DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 295/BANG/2020[2006-07]Status: Disposed9/2/2022AY 2006-07
M/S HERBALIFE INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 3168/BANG/2018[2015-16]Status: Disposed9/2/2022AY 2015-16
M/S WIPRO LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2681/BANG/2018[2006-07]Status: Disposed9/2/2022AY 2006-07
M/S TEJATS NETWORKS LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, BANGALORE
ITA 1674/BANG/2018[2011-12]Status: Disposed9/2/2022AY 2011-12
M/S IVALUE INFOSOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 139/BANG/2018[2014-15]Status: Disposed9/2/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU vs M/S HERBAL LIFE INTERNATIONAL INDIA PVT LTD, BENGALURU
ITA 2587/BANG/2017[2013-14]Status: Disposed9/2/2022AY 2013-14
M/S HERBALIFE INTERNATIONAL INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2220/BANG/2017[2014-15]Status: Disposed9/2/2022AY 2014-15
M/S HERBALIFE INTERNATIONAL INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE, BANGALORE
ITA 2219/BANG/2017[2013-14]Status: Disposed9/2/2022AY 2013-14
TRANSITIONS OPTICAL DISTRIBUTION PVT LTD (ERSWHILE TRANSITIONS OPTICAL INDIA PVT LTD, SINCE MERGED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 1697/BANG/2017[2013-14]Status: Disposed9/2/2022AY 2013-14
TEJAS NETWORKS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 694/BANG/2016[2011-12]Status: Disposed9/2/2022AY 2011-12
DCIT, BANGALORE vs M/S TEJAS NETWORKS LIMITED, BANGALORE
ITA 621/BANG/2016[2011-12]Status: Disposed9/2/2022AY 2011-12
SHRI D.DASAPPA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2223/BANG/2016[2009-10]Status: Disposed9/2/2022AY 2009-10
SHRI D.DASAPPA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2222/BANG/2016[2008-09]Status: Disposed9/2/2022AY 2008-09
TEJAS NETWORKS LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 468/BANG/2015[2010-11]Status: Disposed9/2/2022AY 2010-11