← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S KUSHTGI TALUK P C A R D BANK LTD,GULBARGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 401/BANG/2018[2012-13]Status: Disposed11/2/2022AY 2012-13

SRI D M V SEETHARAM SWAMY,BELLARY vs INCOME TAX OFFICER WARD-2, BELLARY

ITA 342/BANG/2018[2013-14]Status: Disposed11/2/2022AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LTD., BANGALORE

ITA 633/BANG/2017[2009-10]Status: Disposed11/2/2022AY 2009-10

M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 620/BANG/2017[2010-11]Status: Disposed11/2/2022AY 2010-11

M/S. GMS HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 604/BANG/2017[2013-14]Status: Disposed11/2/2022AY 2013-14

M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 603/BANG/2017[2012-13]Status: Disposed11/2/2022AY 2012-13

KASTHURI MEDIAS PRIVATE LIMITED,BENGALURU vs THE ADDITIONAL DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 752/BANG/2021[2019-20]Status: Disposed10/2/2022AY 2019-20

C KRISHNIAH CHETTY & SONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

ITA 748/BANG/2021[2019-20]Status: Disposed10/2/2022AY 2019-20

S & G LIFESTYLES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 745/BANG/2021[2019-20]Status: Disposed10/2/2022AY 2019-20

S & G LIFESTYLES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 744/BANG/2021[2018-19]Status: Disposed10/2/2022AY 2018-19

M/S. R.R. FORGINGS PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 735/BANG/2021[2019-20]Status: Disposed10/2/2022AY 2019-20

M/S. CADOPT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 726/BANG/2021[2019-20]Status: Disposed10/2/2022AY 2019-20

M/S. GANGAGEN BIOTECHNOLOGIES PVT. LTD.,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU

ITA 362/BANG/2018[2011-12]Status: Disposed10/2/2022AY 2011-12

M/S TOYOTA KIRLOSKAR AUTO PARTS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE

ITA 1364/BANG/2017[2012-13]Status: Disposed10/2/2022AY 2012-13

M/S GANGAGEN BIOTECHNOLOGIES PVT. LTD.,BANGALORE vs PR. CIT, BANGALORE

ITA 941/BANG/2016[2011-12]Status: Disposed10/2/2022AY 2011-12

M/S.TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD.,RAMANAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 1714/BANG/2016[2012-13]Status: Disposed10/2/2022AY 2012-13

M/S UB INTERNATIONAL TRADING LTD.,BANGALORE vs ITO, BANGALORE

ITA 1246/BANG/2016[2010-11]Status: Disposed10/2/2022AY 2010-11

ALERT DETECTIVE FORCE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 740/BANG/2021[2019-20]Status: Heard9/2/2022AY 2019-20

SRI. P. HARSHAVARDHANA REDDY,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 736/BANG/2021[2019-20]Status: Disposed9/2/2022AY 2019-20

DEVARAYAPATANA THIMMAPPA PARAMESHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 727/BANG/2021[2018-19]Status: Disposed9/2/2022AY 2018-19