← All Benches

ITAT Bangalore Bench

18,481 judgments

OT PRIVACY SOFTWARE PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 755/BANG/2021[2019-20]Status: Disposed15/2/2022AY 2019-20

OT PRIVACY SOFTWARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 754/BANG/2021[2018-19]Status: Disposed15/2/2022AY 2018-19

SHEL MRPL AVIATION FULES AND SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE

ITA 3216/BANG/2018[2009-10]Status: Heard15/2/2022AY 2009-10

M/S. MEDI ASSIST INSURANCE TPA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(1), BANGALORE

ITA 1933/BANG/2018[2011-12]Status: Disposed15/2/2022AY 2011-12

M/S. TALISMA CORPORATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 458/BANG/2017[2012-13]Status: Heard15/2/2022AY 2012-13

M/S TALISMA CORPORATION PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 902/BANG/2016[2011-12]Status: Heard15/2/2022AY 2011-12

BATEMAN ENGINEERING (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 749/BANG/2016[2011-12]Status: Disposed15/2/2022AY 2011-12

DCIT, BANGALORE vs M/S BATEMAN ENGINEERING INDIA PVT. LTD., BANGALORE

ITA 469/BANG/2016[2011-12]Status: Disposed15/2/2022AY 2011-12

ARJUN M RANGA,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU

ITA 692/BANG/2021[2016-17]Status: Disposed14/2/2022AY 2016-17

GURU PAVAN RANGA,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BANGALORE

ITA 677/BANG/2021[2016-17]Status: Disposed14/2/2022AY 2016-17

ANIRUDH MURTHY RANGA,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BENGALURU

ITA 676/BANG/2021[2016-17]Status: Disposed14/2/2022AY 2016-17

IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITA 289/BANG/2021[2015-16]Status: Disposed14/2/2022AY 2015-16

BHARAT VIJAYKUMAR JAIN (HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE

ITA 246/BANG/2021[2016-17]Status: Disposed14/2/2022AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S FLIPKART ONLINE SERVICES PVT LTD, BANGALORE

ITA 369/BANG/2019[2012-13]Status: Disposed14/2/2022AY 2012-13

SOLUR VISHWANATH BHARATH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 6(2)(1), BANGALORE

ITA 1269/BANG/2019[2006-07]Status: Heard14/2/2022AY 2006-07

M/S. IBM INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 4, BANGALORE

ITA 1016/BANG/2019[2014-15]Status: Disposed14/2/2022AY 2014-15

M/S NDS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(2), BANGALORE

ITA 3350/BANG/2018[2014-15]Status: Disposed14/2/2022AY 2014-15

M/S. IBM INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 625/BANG/2017[2012-13]Status: Disposed14/2/2022AY 2012-13

M/S. JESMAJO INDUSTRIAL FABRICATIONS KARNATAKA PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 751/BANG/2021[2017-18]Status: Heard11/2/2022AY 2017-18

M/S. PRISM NETWORKS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BANGALORE

ITA 349/BANG/2021[2016-17]Status: Heard11/2/2022AY 2016-17