← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S.L.G PETROCHEMICALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1954/BANG/2016[2008-09]Status: Disposed21/2/2022AY 2008-09
REDDY BUILDERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1806/BANG/2016[2012-13]Status: Disposed21/2/2022AY 2012-13
INGERSOLL - RAND INTERNATIONAL (INDIA) LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 549/BANG/2015[2010-11]Status: Disposed21/2/2022AY 2010-11
D.C.I.T., BANGALORE vs M/S INGERSOLL - RAND INTERNATIONAL INDIA PVT. LTD., BANGALORE
ITA 487/BANG/2015[2010-11]Status: Disposed21/2/2022AY 2010-11
M/S NITESH ESTATES PROJECT PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 707/BANG/2013[2008-09]Status: Disposed21/2/2022AY 2008-09
SRI BHAGEERATHA PATTINA SAHAKARA SANGHA NIYAMITHA,HOSADURGA vs INCOME TAX OFFICER, WARD-3, DAVANAGERE
ITA 646/BANG/2021[2017-18]Status: Disposed18/2/2022AY 2017-18
M/S FUTURISTIC DIAGNOSTIC IMAGING CENTRE PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-2(3)(4), BANGALORE
ITA 259/BANG/2019[2014-15]Status: Disposed18/2/2022AY 2014-15
SAMI-SABINSA GROUP LIMITED (FORMERLY SAMI LABS LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 3353/BANG/2018[2014-15]Status: Disposed18/2/2022AY 2014-15
M/S KUMARASWAMY MINERAL EXPORTS PVT. LTD.,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX BENGALURU - 6, BENGALURU
ITA 1655/BANG/2018[2013-14]Status: Disposed18/2/2022AY 2013-14
M/S SAMI-SABINSA GROUP LIMITED (FORMERLY SAMI LABS LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2764/BANG/2017[2013-14]Status: Disposed18/2/2022AY 2013-14
M/S. SECURITY & ALLIED SERVICES INC.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 653/BANG/2021[2019-20]Status: Disposed17/2/2022AY 2019-20
M/S. SECURITY & ALLIED SERVICES INC.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 652/BANG/2021[2018-19]Status: Disposed17/2/2022AY 2018-19
SHRI. SUNDAR MADHUKARAN,BANGALORE vs ADDITIONAL DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 650/BANG/2021[2019-20]Status: Disposed17/2/2022AY 2019-20
SRI MANJUNATH DEVASTAN,GADAG vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 580/BANG/2021[2017-18]Status: Disposed17/2/2022AY 2017-18
SRI MANJUNATH DEVASTAN,GADAG vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 579/BANG/2021[2017-18]Status: Disposed17/2/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE vs M/S. 24/7 CUSTOMER PRIVATE LIMITED, BANGALORE
ITA 2328/BANG/2019[2004-05]Status: Disposed17/2/2022AY 2004-05
CENTURY REAL ESTATE HOLDINGS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 1588/BANG/2017[2012-13]Status: Disposed17/2/2022AY 2012-13
KENNAMETAL INC,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE
ITA 35/BANG/2021[2017-18]Status: Disposed16/2/2022AY 2017-18
K V SRIDHAR,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 2716/BANG/2018[2012-13]Status: Disposed16/2/2022AY 2012-13
M/S. ZILLA NIRMITI KENDRA UTTARA KANNADA,KARWAR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CIRCLE-1, MANGALURU
ITA 2069/BANG/2018[2015-16]Status: Disposed16/2/2022AY 2015-16