← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. JEANS KNIT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 706/BANG/2020[2012-13]Status: Disposed22/2/2022AY 2012-13
M/S. RADISYS INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(1), BANGALORE
ITA 2482/BANG/2019[2015-16]Status: Disposed22/2/2022AY 2015-16
SHRI KENCHE KUMAR,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BANGALORE
ITA 1682/BANG/2019[2014-15]Status: Disposed22/2/2022AY 2014-15
SRI S.R. RAVISHANKAR,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 1013/BANG/2019[2011-12]Status: Disposed22/2/2022AY 2011-12
M/S E-LAND SYSTEMS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(4), BANGALORE
ITA 3163/BANG/2018[2015-16]Status: Disposed22/2/2022AY 2015-16
M/S KARIGANUR MINERAL MINING INDUSTRY,HOSPET vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1, BELLARY
ITA 1539/BANG/2018[2013-14]Status: Disposed22/2/2022AY 2013-14
M/S KARIGANUR MINERAL MINING INDUSTRY,HOSPET vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 1538/BANG/2018[2012-13]Status: Disposed22/2/2022AY 2012-13
EURO HARDWARE WORLD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 753/BANG/2021[2019-20]Status: Disposed21/2/2022AY 2019-20
THERAMYT BIOLOGICS PRIVATE LIMITED (NOW A DEFUNCT COMPANY),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL-TDS, GHAZIABAD
ITA 157/BANG/2021[2014-15]Status: Disposed21/2/2022AY 2014-15
THERAMYT BIOLOGICS PRIVATE LIMITED (NOW A DEFUNCT COMPANY),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL-TDS, GHAZIABAD
ITA 156/BANG/2021[2013-14]Status: Disposed21/2/2022AY 2013-14
MR.CHANDRASHEKAR M DADIBHAVI,DHARWAD vs JOINT COMMISSIONER OF INCOME TAX RANGE-1, HUBLI
ITA 265/BANG/2019[2012-13]Status: Disposed21/2/2022AY 2012-13
INCOME TAX OFFICER, (EXEMPTIONS), WARD-1, BENGALURU vs CUTCHI MEMON UNION, BENGALURU
ITA 1751/BANG/2019[2014-15]Status: Disposed21/2/2022AY 2014-15
SRI. R.S. SHEKHARAPPA,DAVANGERE vs INCOME TAX OFFICER, WARD- 1(5), DAVANGERE
ITA 1678/BANG/2019[2011-12]Status: Disposed21/2/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE vs M/S. TALLY SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 1543/BANG/2019[2015-16]Status: Disposed21/2/2022AY 2015-16
INCOME TAX OFFICER, WARD- 1(5), DAVANAGERE vs SHRI. R.S. SHEKHARAPPA, DAVANAGERE
ITA 1536/BANG/2019[2012-13]Status: Disposed21/2/2022AY 2012-13
INCOME TAX OFFICER, WARD- 1(5), DAVANAGERE vs SHRI. R.S. SHEKHARAPPA, DAVANGERE
ITA 1535/BANG/2019[2011-12]Status: Disposed21/2/2022AY 2011-12
M/S. CUTCHI MEMON UNION,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD- 1, BANGALORE
ITA 1268/BANG/2019[2014-15]Status: Disposed21/2/2022AY 2014-15
M/S MICO KARMIKARA BALAGADA VASATHI SAHAKARA SANGHA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(5), BANGALORE
ITA 2724/BANG/2017[2014-15]Status: Disposed21/2/2022AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, MANGALORE vs M/S T V ALEYAS ENGINERS PVT LTD, BANGALORE
ITA 1361/BANG/2017[2011-12]Status: Disposed21/2/2022AY 2011-12
SRI. B. RAGHAVENDRA,HOSPET vs D.C.I.T., BELLARY
ITA 665/BANG/2016[2007-08]Status: Disposed21/2/2022AY 2007-08