← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI.C. KRISHNA REDDY,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1103/BANG/2019[2014-15]Status: Disposed24/2/2022AY 2014-15
M/S UL INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 655/BANG/2016[2011-12]Status: Disposed24/2/2022AY 2011-12
UL INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 574/BANG/2015[2010-11]Status: Disposed24/2/2022AY 2010-11
DCIT, BANGALORE vs M/S U.L. INDIA PVT. LTD., BANGALORE
ITA 378/BANG/2015[2010-11]Status: Disposed24/2/2022AY 2010-11
ADDL. C.I.T., BANGALORE vs M/S ABB LTD., BANGALORE
ITA 335/BANG/2012[2007-08]Status: Disposed24/2/2022AY 2007-08
ABB LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 317/BANG/2012[2007-08]Status: Disposed24/2/2022AY 2007-08
M/S. SRIDEVI DAIRY FARMS (P) LTD,BANGALORE vs DCIT, BANGALORE
ITA 1095/BANG/2010[2004-05]Status: Disposed24/2/2022AY 2004-05
M/S. LANDMARK RETAIL LIMITED (HOLDING COMPANY) IN THE CASE OF LMG INTERNATIONAL LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE
ITA 33/BANG/2020[2016-17]Status: Disposed23/2/2022AY 2016-17
M/S. LANMARK RETAIL LIMITED (HOLDING COMPANY) IN THA CASE OF LMG INTERNATIONAL LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE
ITA 32/BANG/2020[2015-16]Status: Disposed23/2/2022AY 2015-16
M/S. INFINERA INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 3, BANGALORE
ITA 2589/BANG/2019[2015-16]Status: Disposed23/2/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE vs M/S. SHARP SOFTWARE DEVELOPMENT INDIA PRIVATE LIMITED, BANGALORE
ITA 2358/BANG/2019[2011-12]Status: Disposed23/2/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S XCHANGING LIMITED, BANGALORE
ITA 837/BANG/2018[2005-06]Status: Disposed23/2/2022AY 2005-06
AVIJIT DEWANJEE,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 3249/BANG/2018[2011-12]Status: Disposed23/2/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BHARATH ENERGY VENTURE PVT LTD, BANGALORE
ITA 2418/BANG/2018[2013-14]Status: Disposed23/2/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BHARATH ENERGY VENTURE PVT LTD, BANGALORE
ITA 2417/BANG/2018[2012-13]Status: Disposed23/2/2022AY 2012-13
M/S. SYNDICATE BANK,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 1885/BANG/2018[2014-15]Status: Disposed23/2/2022AY 2014-15
SRI. H.K. PRAVEEZ vs DCIT,
ITA 938/BANG/2013[2008-09]Status: Disposed23/2/2022AY 2008-09
DCIT vs SRI. H.K. PARVEEZ,
ITA 1129/BANG/2013[2008-09]Status: Disposed23/2/2022AY 2008-09
TANDEM ALLIED SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 750/BANG/2021[2019-20]Status: Disposed22/2/2022AY 2019-20
TANDEM ALLIED SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 749/BANG/2021[2018-19]Status: Disposed22/2/2022AY 2018-19
