← All Benches
ITAT Bangalore Bench
18,481 judgments
ACUITY KNOWLEDGE CENTRE (INDIA) PRIVATE LIMITED (FORMERLY KNOWN AS MOODY'S ANALYTICS KNOWLEDGE SERVICES (INDIA) PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU
ITA 2689/BANG/2017[2013-14]Status: Disposed28/2/2022AY 2013-14
KARNATAKA VIKAS GRAMEEN BANK,DHARWAD vs INCOME TAX OFFICER, TDS WARD-1, HUBLI
ITA 1529/BANG/2017[2011-12]Status: Disposed28/2/2022AY 2011-12
KARNATAKA VIKAS GRAMEEN BANK,DHARWAD vs INCOME TAX OFFICER, TDS WARD-1, HUBLI
ITA 1528/BANG/2017[2010-11]Status: Disposed28/2/2022AY 2010-11
KARNATAKA VIKAS GRAMEEN BANK,DHARWAD vs INCOME TAX OFFICER, TS WARD-1, HUBLI
ITA 1527/BANG/2017[2009-10]Status: Disposed28/2/2022AY 2009-10
KARNATAKA VIKAS GRAMEEN BANK,DHARWAD vs INCOME TAX OFFICER, TDS WARD-1, HUBLI
ITA 1526/BANG/2017[2008-09]Status: Disposed28/2/2022AY 2008-09
JCIT, BANGALORE vs M/S PMC SIERRA INDIA PVT. LTD., BANGALORE
ITA 1139/BANG/2016[2009-10]Status: Disposed28/2/2022AY 2009-10
KIRLOSKAR TOYOTA TEXTILE MACHINERY PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 197/BANG/2015[2009-10]Status: Disposed28/2/2022AY 2009-10
AMERICAN POWER CONVERSION (INDIA) PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1111/BANG/2012[2008-09]Status: Disposed28/2/2022AY 2008-09
VECTRA HOLDINGS P. LTD.,BANGALORE vs CIT, BANGALORE
ITA 1606/BANG/2014[2006-07]Status: Disposed25/2/2022AY 2006-07
KANAIY CHATRABGHOJ GAJRA,MANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 2, MANGALORE
ITA 2624/BANG/2019[2016-17]Status: Disposed25/2/2022AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, MANGALURU vs SRI. KANAIYA C GAJRA, MANGALURU
ITA 2483/BANG/2019[2016-17]Status: Disposed25/2/2022AY 2016-17
MR.M J ARAVIND,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE
ITA 222/BANG/2019[2011-12]Status: Disposed25/2/2022AY 2011-12
M/S. GOWRINATH CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 3(1)(2), BENGALURU
ITA 1708/BANG/2019[2017-18]Status: Disposed25/2/2022AY 2017-18
M/S. GOWRINATH CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 3(1)(2), BENGALURU
ITA 1707/BANG/2019[2016-17]Status: Disposed25/2/2022AY 2016-17
M/S. GOWRINATH CHITS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(2), BANGALORE
ITA 1706/BANG/2019[2015-16]Status: Disposed25/2/2022AY 2015-16
M/S TE CONNECTIVITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2 LTPU, BANGALORE
ITA 3373/BANG/2018[2014-15]Status: Disposed25/2/2022AY 2014-15
M/S FMC INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3313/BANG/2018[2014-15]Status: Disposed25/2/2022AY 2014-15
SHRI K G RAJESH,CHIKAMAGALUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 1653/BANG/2018[2007-08]Status: Disposed25/2/2022AY 2007-08
M/S. PRAXAIR INDIA PVT. LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2209/BANG/2016[2012-13]Status: Disposed25/2/2022AY 2012-13
SRI. S. CHANDRASHEKAR,BANGALORE vs PR. CIT - 7, BANGALORE
ITA 1240/BANG/2016[2009-10]Status: Disposed25/2/2022AY 2009-10