← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. P. SHYAMARAJU,BANGALORE vs DCIT, BANGALORE
ITA 8/BANG/2013[2008-09]Status: Disposed4/3/2022AY 2008-09
M/S SHYAMARAJU & CO (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 7/BANG/2013[2009-10]Status: Disposed4/3/2022AY 2009-10
M/S SHYAMARAJU & CO (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 6/BANG/2013[2008-09]Status: Disposed4/3/2022AY 2008-09
ACIT, BANGALORE vs M/S SHYAMARAJU & CO INDIA PVT. LTD., BANGALORE
ITA 1650/BANG/2012[2008-09]Status: Disposed4/3/2022AY 2008-09
K R PRADEEP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 417/BANG/2021[2018-19]Status: Disposed3/3/2022AY 2018-19
MUNIREDDY AND SONS,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(2), BANGALORE
ITA 9/BANG/2022[2019-20]Status: Disposed2/3/2022AY 2019-20
MUNIREDDY AND SONS,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(2), BANGALORE
ITA 8/BANG/2022[2018-19]Status: Disposed2/3/2022AY 2018-19
KANTHI AGENCY NETWORKS,MYSURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 1/BANG/2022[2018-19]Status: Disposed2/3/2022AY 2018-19
M/S. KARNATAKA POWER CORPORATION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 11(5), BANGALORE
ITA 26/BANG/2020[2010-11]Status: Disposed2/3/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KARNATAKA POWER CORPORATION LIMITED, BANGALORE
ITA 10/BANG/2020[2010-11]Status: Disposed2/3/2022AY 2010-11
DCIT, BANGALORE vs M/S IND- SING DEVELOPERS (P) LTD., BANGALORE
ITA 202/BANG/2012[2005-06]Status: Disposed2/3/2022AY 2005-06
M/S IND SING DEVELOPERS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 107/BANG/2012[2005-06]Status: Disposed2/3/2022AY 2005-06
TYROLIT (I) SUPERABRASIVE TOOLS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -5(1)(1), BANGALORE
ITA 539/BANG/2021[2012-13]Status: Disposed28/2/2022AY 2012-13
KAKKABE vs S BANK LIMITED,KODUGU
ITA 490/BANG/2021[2015-16]Status: Disposed28/2/2022AY 2015-16
SRI. SANDEEP SRINIVAS,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(4), BANGALORE
ITA 7/BANG/2020[2015-16]Status: Disposed28/2/2022AY 2015-16
M/S TATA ELXSI LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX SPECIAL RANGE-7, BANGALORE
ITA 907/BANG/2019[2013-14]Status: Disposed28/2/2022AY 2013-14
INCOME TAX OFFICER, WARD-2(1), DAVANAGERE vs M/S PRIMARY COOPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LIMITED, DAVANAGERE
ITA 280/BANG/2019[2008-09]Status: Disposed28/2/2022AY 2008-09
SRI BASAVAPRABHU APPASAHEB SIRANADGOUDA,BAGALKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, VIJAYAPURA
ITA 1906/BANG/2019[2015-16]Status: Disposed28/2/2022AY 2015-16
SMT. SWETHA RANGA SWAMY SHETTY,BANGALORE vs INCOME TAX OFFICER, WARD - 6(3)(2), BANGALORE
ITA 1528/BANG/2019[2014-15]Status: Disposed28/2/2022AY 2014-15
M/S CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 3133/BANG/2018[2014-15]Status: Disposed28/2/2022AY 2014-15
