← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. VANTAGE AGORA MARKETING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(5), BANGALORE
ITA 373/BANG/2020[2009-10]Status: Disposed7/3/2022AY 2009-10
M/S. VEE TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD- 7(1)(2), BENGALURU
ITA 2042/BANG/2019[2014-15]Status: Disposed7/3/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE vs SMT. VILLOO ZAREER MORAWALA PATEL, BANGALORE
ITA 1359/BANG/2019[2012-13]Status: Disposed7/3/2022AY 2012-13
M/S. ASIA POWER PROJECTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 59/BANG/2017[2011-12]Status: Disposed7/3/2022AY 2011-12
M/S NANOBI DATA AND ANALYTICS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 472/BANG/2017[2013-14]Status: Disposed7/3/2022AY 2013-14
ALTRAN TECHNOLOGIES INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2904/BANG/2017[2013-14]Status: Disposed7/3/2022AY 2013-14
AMICROP MANAGEMENT INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 2171/BANG/2017[2013-14]Status: Disposed7/3/2022AY 2013-14
DY.COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S ASIA POWER PROJECTS PRIVATE LIMITED, BANGALORE
ITA 211/BANG/2017[2011-12]Status: Disposed7/3/2022AY 2011-12
AMICROP MANAGEMENT INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 1(1)(3), BANGALORE
ITA 210/BANG/2017[2012 -2013]Status: Disposed7/3/2022
TARGET CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 680/BANG/2016[2011-12]Status: Disposed7/3/2022AY 2011-12
DCIT, BANGALORE vs M/S TARGET CORPORATION INDIA PVT. LTD., BANGALORE
ITA 562/BANG/2016[2011-12]Status: Disposed7/3/2022AY 2011-12
M/S. GMS SOFTWARE SOLUTIONS,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(5), BANGALORE
ITA 255/BANG/2020[2016-17]Status: Disposed4/3/2022AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, MANGALORE vs M/S. MA SMART DEVELOPERS MANGALORE PRIVATE LIMITED, MANGALURU
ITA 2322/BANG/2019[2016-17]Status: Disposed4/3/2022AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, MANGALORE vs M/S. MA SMART DEVELOPERS MANGALORE PRIVATE LIMITED, MANGALURU
ITA 2321/BANG/2019[2015-16]Status: Disposed4/3/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BPL LIMITED, BANGALORE
ITA 1513/BANG/2019[2016-17]Status: Disposed4/3/2022AY 2016-17
M/S. GURUSIDESHA RACHAPPA HATROTE,HUBBALLI vs THE INCOME TAX OFFICER, WARD- 1(3), HUBBALLI
ITA 1310/BANG/2019[2015-16]Status: Disposed4/3/2022AY 2015-16
M/S. GURUSIDESHA RACHAPPA HATROTE,HUBBALLI vs THE INCOME TAX OFFICER, WARD- 1(3), HUBBALLI
ITA 1309/BANG/2019[2014-15]Status: Disposed4/3/2022AY 2014-15
M/S. GURUSIDESHA RACHAPPA HATROTE,HUBBALLI vs THE INCOME TAX OFFICER, WARD- 1(3), HUBBALLI
ITA 1308/BANG/2019[2013-14]Status: Disposed4/3/2022AY 2013-14
SMT. THAHSEEN HUSNA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BENGALURU
ITA 2902/BANG/2017[2009-10]Status: Disposed4/3/2022AY 2009-10
SRI. P. SHYAMARAJU,BANGALORE vs DCIT, BANGALORE
ITA 9/BANG/2013[2008-09]Status: Disposed4/3/2022AY 2008-09