← All Benches
ITAT Bangalore Bench
18,481 judgments
MALLA FOUNDATION,MYSORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 604/BANG/2021[NA]Status: Heard9/3/2022
M/S. DRIKUNG CHARITABLE SOCIETY,MYSORE vs INCOME-TAX OFFICER (EXEMPTIONS), WARD-1, MYSORE
ITA 1363/BANG/2019[2014-15]Status: Disposed9/3/2022AY 2014-15
M/S PLAYSIMPLE GAMES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 5(1)(2), BANGALORE
ITA 1125/BANG/2019[2016/17]Status: Disposed9/3/2022
M/S NETRA SOFTWARE TECHNOLOGIES PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (CPC) (ASSESSSS IS ASSESSED TO TAX WITH ACIT CIRCLE-5(1)(1), BANGALORE
ITA 306/BANG/2018[2011-12]Status: Disposed9/3/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE vs M/S CHARTED HOUSING PVT LTD, BANGALORE
ITA 1923/BANG/2017[2014-15]Status: Disposed9/3/2022AY 2014-15
M/S. CHARTERED HOUSING PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 1847/BANG/2017[2014-15]Status: Disposed9/3/2022AY 2014-15
SRI. MUNISWAMY REDDY RAMESH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(2)(1), BANGALORE
ITA 34/BANG/2022[2013-14]Status: Disposed8/3/2022AY 2013-14
ALERT DETECTIVE FORCE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 33/BANG/2022[2018-19]Status: Disposed8/3/2022AY 2018-19
PUYVAST MARITIME INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1) REPRESENTED BY ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 30/BANG/2022[2017-18]Status: Disposed8/3/2022AY 2017-18
MANGILAL PADAMCHAND,MYSORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 25/BANG/2022[2018-19]Status: Disposed8/3/2022AY 2018-19
M/S. PILVO COMMUNICATIONS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 716/BANG/2021[2019-20]Status: Disposed8/3/2022AY 2019-20
M N DASTUR & COMPANY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE
ITA 2443/BANG/2019[2008-09]Status: Disposed8/3/2022AY 2008-09
ABB LIMITED,BANGALORE vs ADDL..C.I.T., BANGALORE
ITA 440/BANG/2012[2006-07]Status: Disposed8/3/2022AY 2006-07
M/S. VEE TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-7, BENGALURU
ITA 7/BANG/2022[2014-15]Status: Disposed7/3/2022AY 2014-15
N.R. KUMARASWAMY,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 26/BANG/2022[2018-19]Status: Disposed7/3/2022AY 2018-19
42 HERTZ SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 29/BANG/2021[2017-18]Status: Disposed7/3/2022AY 2017-18
SRI. KARUR JAYAPRAKASH,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY
ITA 101/BANG/2021[2007-08]Status: Disposed7/3/2022AY 2007-08
MYSORE MINERALS LIMITED (NOW KNOWN AS KARNATAKA STATE MINERALS CORPORATION LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BENGALURU
ITA 465/BANG/2020[2014-15]Status: Disposed7/3/2022AY 2014-15
MYSORE MINERALS LIMITED (NOW KNOWN AS KARNATAKA STATE MINERALS CORPORATION LIMITED),BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BENGALURU
ITA 464/BANG/2020[2013-14]Status: Disposed7/3/2022AY 2013-14
M/S. N. RANGA RAO & SONS,MYSURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), MYSURU
ITA 42/BANG/2020[2015-16]Status: Disposed7/3/2022AY 2015-16