← All Benches
ITAT Bangalore Bench
18,481 judgments
HASHAM TRADERS,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 3, BENGALURU
ITA 1/BANG/2021[2016-17]Status: Disposed11/3/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY vs M/S. BELLARY ISPAT PRIVATE LIMITED, BALLARI
ITA 445/BANG/2020[2016-17]Status: Disposed11/3/2022AY 2016-17
ADDL/JOINT COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S TEXAS INSTRUMENTS (INDIA) PVT LTD, BANGALORE
ITA 525/BANG/2019[2011-12]Status: Fixed11/3/2022AY 2011-12
M/S TEXAS INSTRUMENTS (INDIA) PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 275/BANG/2019[2011-12]Status: Fixed11/3/2022AY 2011-12
JOINT COMMISSIONER OF INCOME TAX, LTU, BENGALURU vs M/S. VIJAYA BANK, BENGALURU
ITA 1834/BANG/2018[2014-15]Status: Disposed11/3/2022AY 2014-15
M/S.GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 474/BANG/2017[2012-13]Status: Disposed11/3/2022AY 2012-13
M/S VRL LOGISTICS LTD,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBLI
ITA 2780/BANG/2017[2003-2004]Status: Disposed11/3/2022AY 2003-2004
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs DR. KAMINI ARAVIND RAO, BANGALORE
ITA 1482/BANG/2016[2013-14]Status: Disposed11/3/2022AY 2013-14
DCIT, BANGALORE vs M/S E- CITY DEVELOPERS PVT. LTD., BANGALORE
ITA 408/BANG/2012[2007-08]Status: Pending11/3/2022AY 2007-08
M/S. TRANSWORLD ICT SOLUTIONS (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1308/BANG/2010[2005-06]Status: Disposed11/3/2022AY 2005-06
M/S. TRANSWORLD ICT SOLUTIONS (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1307/BANG/2010[2004-05]Status: Disposed11/3/2022AY 2004-05
M/S. TRANSWORLD ICT SOLUTIONS (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1306/BANG/2010[2003-04]Status: Disposed11/3/2022AY 2003-04
M/S. TRANSWORLD ICT SOLUTIONS (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1305/BANG/2010[2002-03]Status: Disposed11/3/2022AY 2002-03
RADIUS ENGINEERING SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 45/BANG/2022[2019-20]Status: Disposed10/3/2022AY 2019-20
TECHNOCON BUILDERS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) REPRESENTED BY DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 42/BANG/2022[2018-19]Status: Disposed10/3/2022AY 2018-19
CHANNA KESHAVA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 601/BANG/2021[2018-19]Status: Disposed10/3/2022AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE vs SHRI. B K KANAKARAJU, BENGALURU
ITA 2023/BANG/2019[2013-14]Status: Disposed10/3/2022AY 2013-14
SRI. N. PRATHAP KUMAR,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1205/BANG/2019[2009-10]Status: Disposed10/3/2022AY 2009-10
M/S HINDUSTAN AERONAUTICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 83/BANG/2018[2009-10]Status: Disposed10/3/2022AY 2009-10
SRI MARIGANTU NARASIMHA CHARI,BENGALURU vs THE ASSISTANT DIRECTOR OF INCOME TAX, CIRCLE-2(2)(1), BENGALURU
ITA 38/BANG/2022[2018-19]Status: Disposed9/3/2022AY 2018-19
