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ITAT Bangalore Bench

18,481 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE vs SHRI. SIDDARAMANNA SHAILENDRA BABU, BANGALORE

ITA 2826/BANG/2018[2012-13]Status: Disposed16/3/2022AY 2012-13

M/S. SKF TECHNOLOGIES (INDIA) PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU

ITA 1773/BANG/2018[2014-15]Status: Disposed16/3/2022AY 2014-15

M/S. CANADIAN INTERNATIONAL SCHOOL PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITA 55/BANG/2022[2019-20]Status: Disposed15/3/2022AY 2019-20

SARITA DUDHERIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE

ITA 382/BANG/2020[2015-16]Status: Disposed15/3/2022AY 2015-16

SARITA DUDHERIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE

ITA 381/BANG/2020[2014-15]Status: Disposed15/3/2022AY 2014-15

SARITA DUDHERIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE

ITA 380/BANG/2020[2013-14]Status: Disposed15/3/2022AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE vs SRI SAI LAKSHMI INDUSTRIES PRIVATE LIMITED, BANGALORE

ITA 1624/BANG/2019[2014-15]Status: Disposed15/3/2022AY 2014-15

M/S. CORPORATION BANK,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), MANGALURU

ITA 1109/BANG/2019[2015-16]Status: Disposed15/3/2022AY 2015-16

SNEHALATHA SINGHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE

ITA 3153/BANG/2018[2014-15]Status: Disposed15/3/2022AY 2014-15

M/S. COIMBATORE CABLE NETWORK PVT LTD,BANGALORE vs THE COMMISSIONER OOF INCOME TAX, (APPEALS)-2, BANGALORE

ITA 1618/BANG/2017[2006-07]Status: Disposed15/3/2022AY 2006-07

SMT. DEEPIKA,BANGALORE vs ITO, BANGALORE

ITA 1202/BANG/2016[2010-11]Status: Disposed15/3/2022AY 2010-11

TRANSACT BPO SERVICES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 51/BANG/2022[2019-20]Status: Disposed14/3/2022AY 2019-20

IKON LABELS PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 49/BANG/2022[2018-19]Status: Disposed14/3/2022AY 2018-19

INDAUTO FILTERS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 48/BANG/2022[2018-19]Status: Disposed14/3/2022AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE vs M/S. HINDUSTAN AERONAUTICS LIMITED, BANGALORE

ITA 719/BANG/2020[2015-16]Status: Disposed14/3/2022AY 2015-16

M/S. KOTEKAR VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA,MANGALURU vs THE INCOME TAX OFFICER, WARD - 2(4), MANGALURU

ITA 1232/BANG/2019[2015-16]Status: Disposed14/3/2022AY 2015-16

M/S MYSORE RACE CLUB LIMITED,MYSURU vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), MYSURU

ITA 1480/BANG/2017[2011-12]Status: Disposed14/3/2022AY 2011-12

N. T. RAHAMATHULLA KHAN ASSOCIATES,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 44/BANG/2022[2019-20]Status: Disposed11/3/2022AY 2019-20

KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 599/BANG/2021[2018-19]Status: Disposed11/3/2022AY 2018-19

IDS SOFTWARE SOLUTIONS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITA 537/BANG/2021[2009-10]Status: Disposed11/3/2022AY 2009-10