← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S I G PETROCHEMICALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 207/BANG/2018[2013-14]Status: Disposed18/3/2022AY 2013-14
M/S FLIGHT RAJA TRAVELS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 1354/BANG/2018[2013-14]Status: Disposed18/3/2022AY 2013-14
M/S.L.G PETROCHEMICALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1957/BANG/2016[2012-13]Status: Disposed18/3/2022AY 2012-13
M/S.L.G PETROCHEMICALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1956/BANG/2016[2011-12]Status: Disposed18/3/2022AY 2011-12
M/S.L.G PETROCHEMICALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1955/BANG/2016[2010-11]Status: Disposed18/3/2022AY 2010-11
M/S. ZION HOSPITALS AND RESEARCH CENTRE PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BENGALURU
ITA 448/BANG/2021[2019-20]Status: Disposed17/3/2022AY 2019-20
PUTTAPPA T.K,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(1), BANGALORE
ITA 547/BANG/2019[2012-13]Status: Disposed17/3/2022AY 2012-13
MR. B.NAGENDRA,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1946/BANG/2016[2011-12]Status: Disposed17/3/2022AY 2011-12
MR. B.NAGENDRA,BELGIUM vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1945/BANG/2016[2010-11]Status: Disposed17/3/2022AY 2010-11
SHAMANNA KADUGODI PILLAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, INCOME TAX OFFICER, WARD- 4(3)(4), BANGALORE
ITA 65/BANG/2022[2019-20]Status: Disposed16/3/2022AY 2019-20
SHAMANNA KADUGODI PILLAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, INCOME TAX OFFICER, WARD- 4(3)(4), BANGALORE
ITA 64/BANG/2022[2018-19]Status: Disposed16/3/2022AY 2018-19
S N BALASUBRAMANIYA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 60/BANG/2022[2019-20]Status: Disposed16/3/2022AY 2019-20
TECHNOCON BUILDERS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) REPRESENTED BY DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 59/BANG/2022[2018-19]Status: Disposed16/3/2022AY 2018-19
DEEPAK VASUDEV RAO,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 58/BANG/2022[2019-20]Status: Heard16/3/2022AY 2019-20
DEEPAK VASUDEV RAO,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 57/BANG/2022[2018-19]Status: Heard16/3/2022AY 2018-19
KARLE INFRASTRUCTURE PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 40/BANG/2022[2019-20]Status: Disposed16/3/2022AY 2019-20
GOODRICH AEROSPACE SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 566/BANG/2021[2017-18]Status: Disposed16/3/2022AY 2017-18
MRS. SAIRA BANU,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(2), BANGALORE
ITA 691/BANG/2020[2007-08]Status: Disposed16/3/2022AY 2007-08
MR. SUSHILA DEVI BOKARIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(2)(1), BANGALORE
ITA 153/BANG/2020[2015-16]Status: Disposed16/3/2022AY 2015-16
INCOME TAX OFFICER, WARD- 1(1)(2), BANGALORE vs M/S. ATLANTA ELEVATORS INDIA PRIVATE LIMITED, BANGALORE
ITA 2500/BANG/2019[2015-16]Status: Disposed16/3/2022AY 2015-16
