← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S BRADY COMPANY INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(4), BANGALORE
ITA 103/BANG/2019[2014-15]Status: Disposed22/3/2022AY 2014-15
M/S. OPTO CIRCUITS (INDIA) LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2323/BANG/2016[2007-08]Status: Disposed22/3/2022AY 2007-08
M/S. TRANSWORLD ICT SOLUTIONS (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1310/BANG/2010[2007-08]Status: Disposed22/3/2022AY 2007-08
M/S. TRANSWORLD ICT SOLUTIONS (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1309/BANG/2010[2006-07]Status: Disposed22/3/2022AY 2006-07
KARLE INFRASTRUCTURE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 39/BANG/2022[2018-19]Status: Disposed21/3/2022AY 2018-19
M/S LENOVO INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2833/BANG/2017[2013-14]Status: Disposed21/3/2022AY 2013-14
M/S TALISMA CORPORATION PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2499/BANG/2017[2013-14]Status: Heard21/3/2022AY 2013-14
WALVOIL FLUID POWER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1901/BANG/2017[2013-14]Status: Disposed21/3/2022AY 2013-14
TOYOTA INDUSTRIES ENGINE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 355/BANG/2016[2011-12]Status: Disposed21/3/2022AY 2011-12
M/S.TOYOTA INDUSTRIES ENGINE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2127/BANG/2016[2012-13]Status: Disposed21/3/2022AY 2012-13
BIOCON LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 1248/BANG/2014[2012-13]Status: Disposed21/3/2022AY 2012-13
M/S. NATURAL REMEDIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 609/BANG/2021[2017-18]Status: Disposed18/3/2022AY 2017-18
M/S. PRESTIGE ESTATES PROJECTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 68/BANG/2022[2013-14]Status: Disposed18/3/2022AY 2013-14
M/S. PRESTIGE ESTATES PROJECTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 67/BANG/2022[2012-13]Status: Disposed18/3/2022AY 2012-13
OMPRAKASH PANDEY,BANGALORE vs INCOME TAX OFFICER, WARD- 4(2)(1), BANGALORE
ITA 602/BANG/2021[2017-18]Status: Disposed18/3/2022AY 2017-18
SRI. JOISON KUNDU KULAM JOHNY,BENGALURU vs INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 308/BANG/2021[2015-16]Status: Disposed18/3/2022AY 2015-16
SOUTHERN INDIA BANKS' STAFF TRAINING COLLEGE,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 267/BANG/2021[2019-20]Status: Disposed18/3/2022AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE vs M/S. SUBHASH KABINI POWER CORPORATION LIMITED, BANGALORE
ITA 350/BANG/2020[2011-12]Status: Disposed18/3/2022AY 2011-12
M/S. SASKEN TECHNOLOGIES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 6, BANGALORE
ITA 2546/BANG/2019[2016-17]Status: Disposed18/3/2022AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), MYSURU vs SHRI. H OMKARAPPA (HUF), SHIVAMOGGA
ITA 2192/BANG/2019[2008-09]Status: Disposed18/3/2022AY 2008-09
