← All Benches
ITAT Bangalore Bench
18,481 judgments
THE PUTTUR CO-OPERATIVE TOWN BANK LIMITED,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 17/BANG/2022[2009-10]Status: Disposed24/3/2022AY 2009-10
THE PUTTUR CO-OPERATIVE TOWN BANK LTD,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 16/BANG/2022[2008-09]Status: Disposed24/3/2022AY 2008-09
THE PUTTUR CO-OPERATIVE TOWN BANK LIMITED,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 15/BANG/2022[2007-08]Status: Disposed24/3/2022AY 2007-08
THE PUTTUR CO-OPERATIVE TOWN BANK LIMITED,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 14/BANG/2022[2005-06]Status: Disposed24/3/2022AY 2005-06
R GOVINDE GOWDA,MANDYA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-3, BANGALORE
ITA 366/BANG/2021[2016-17]Status: Disposed24/3/2022AY 2016-17
SIDDAPPA B T,MANDYA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-3, BANGALORE
ITA 363/BANG/2021[2016-17]Status: Disposed24/3/2022AY 2016-17
INGERSOLL RAND TECHNOLOGIES AND SERVICES PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 89/BANG/2016[2011-12]Status: Disposed24/3/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, TRUST CIRCLE- 3(1), BANGALORE vs M/S. BALDWIN BOYS HIGH SCHOOL, BANGALORE
ITA 606/BANG/2001[1997-98]Status: Disposed24/3/2022AY 1997-98
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, BANGALORE
ITA 81/BANG/2022[2017-18]Status: Disposed23/3/2022AY 2017-18
PRAMOD KUMAR SHANTILAL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 623/BANG/2021[2017-18]Status: Disposed23/3/2022AY 2017-18
M/S ASSETZ INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 563/BANG/2019[2014-15]Status: Disposed23/3/2022AY 2014-15
INCOME TAX OFFICER WARD-7(2)(1), BANGALORE vs SRI H N PURUSHOTHAM, BANGALORE
ITA 420/BANG/2019[2015-16]Status: Disposed23/3/2022AY 2015-16
M/S. TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED,RAMANAGAR vs INCOME TAX OFFICER, (TDS), LTU, BANGALORE
ITA 2392/BANG/2019[2011-12]Status: Disposed23/3/2022AY 2011-12
M/S. TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED,RAMANAGAR vs INCOME TAX OFFICER, (TDS), LTU, BANGALORE
ITA 2391/BANG/2019[2010-11]Status: Disposed23/3/2022AY 2010-11
M/S QUEST GLOBAL ENGINEERING SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 978/BANG/2018[2013-14]Status: Disposed23/3/2022AY 2013-14
M/S INGERSOLL RAND INTERNATIONAL (INDIA) PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 730/BANG/2017[2012-13]Status: Disposed23/3/2022AY 2012-13
VISKAN LOGISTICS SERVICES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 639/BANG/2021[2019-20]Status: Heard22/3/2022AY 2019-20
VISKAN LOGISTICS SERVICES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 638/BANG/2021[2018-19]Status: Heard22/3/2022AY 2018-19
VISKAN LOGISTICS SERVICES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 637/BANG/2021[2017-18]Status: Heard22/3/2022AY 2017-18
M/S BRADY COMPANY INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(4), BANGALORE
ITA 790/BANG/2019[2014-15]Status: Disposed22/3/2022AY 2014-15
