← All Benches
ITAT Bangalore Bench
18,481 judgments
INCOME TAX OFFICER, WARD-2(3)(4), BANGALORE vs DR. SUNITHA AGARWAL, BANGALORE
ITA 519/BANG/2019[2014-15]Status: Disposed28/3/2022AY 2014-15
M/S. CAPCO TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 2436/BANG/2019[2015-16]Status: Disposed28/3/2022AY 2015-16
M/S KUCHALAMBAL CHARITIES,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BANGALORE
ITA 2528/BANG/2017[2012-13]Status: Disposed28/3/2022AY 2012-13
DCIT, BANGALORE vs M/S APOTEX PHARMACHEM INDIA PVT. LTD., BANGALORE
ITA 1227/BANG/2016[2010-11]Status: Disposed28/3/2022AY 2010-11
JCIT, BENGALURU vs M/S ABB LTD., BENGALURU
ITA 1837/BANG/2013[2008-09]Status: Disposed28/3/2022AY 2008-09
ABB INDIA LTD.,BENGALURU vs ADDL.C.I.T, BENGALURU
ITA 1808/BANG/2013[2008-09]Status: Disposed28/3/2022AY 2008-09
KOOUD SOFTWARE PRIVATE LIMITED,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 82/BANG/2022[2013-14 (24Q-QII)]Status: Disposed25/3/2022
MR K. P. MANJUNATHA REDDY,BANGALORE vs THE INCOME TAX OFFICER, WARD 4(3)(2), BANGALORE
ITA 977/BANG/2019[2014-15]Status: Disposed25/3/2022AY 2014-15
M/S VERIFONE INDIA TECHNOLOGY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 3089/BANG/2018[2012-13]Status: Disposed25/3/2022AY 2012-13
M/S VERIFONE INDIA TECHNOLOGY PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(3), BANGALORE
ITA 3088/BANG/2018[2011-12]Status: Disposed25/3/2022AY 2011-12
SMT M RATNAMMA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 2659/BANG/2018[2013-14]Status: Disposed25/3/2022AY 2013-14
INCOME TAX OFFICER, BANGALORE vs M/S.DELL INDIA PVT.LTD., BANGALORE
ITA 2035/BANG/2016[2014-15]Status: Disposed25/3/2022AY 2014-15
DELL INTERNATIONAL SERVICES INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1151/BANG/2015[2012-13]Status: Disposed25/3/2022AY 2012-13
DELL INDIA P LTD,BANGALORE vs INCOME TAX OFFICER(TDS), LTU, BANGALORE
ITA 1644/BANG/2014[2012-13]Status: Disposed25/3/2022AY 2012-13
M/S VOLVO INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER(TDS), BANGALORE
ITA 1195/BANG/2014[2012-13]Status: Disposed25/3/2022AY 2012-13
M/S BBR (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 92/BANG/2022[2017-18]Status: Disposed24/3/2022AY 2017-18
THE PUTTUR CO-OPERATIVE TOWN BANK LIMITED,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGAORE
ITA 21/BANG/2022[2013-14]Status: Disposed24/3/2022AY 2013-14
THE PUTTUR CO-OPERATIVE TOWN BANK LIMITED,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 20/BANG/2022[2012-13]Status: Disposed24/3/2022AY 2012-13
THE PUTTUR CO-OPERATIVE TOWN BANK LIMITED,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 19/BANG/2022[2011-12]Status: Disposed24/3/2022AY 2011-12
THE PUTTUR CO-OPERATIVE TOWN BANK LTD,PUTTUR vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 18/BANG/2022[2010-11]Status: Disposed24/3/2022AY 2010-11