← All Benches
ITAT Bangalore Bench
18,481 judgments
TATA POWER SOLAR SYSTEMS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 699/BANG/2016[2011-12]Status: Disposed30/3/2022AY 2011-12
M/S KEMWELL PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 657/BANG/2016[2010-11]Status: Disposed30/3/2022AY 2010-11
M/S DENSO KIRLOSKAR INDUSTRIES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 649/BANG/2016[2011-12]Status: Disposed30/3/2022AY 2011-12
DCIT, BANGALORE vs M/S TATA POWER SOLAR SYSTEMS LTD., BANGALORE
ITA 548/BANG/2016[2011-12]Status: Disposed30/3/2022AY 2011-12
SASMOS HET TECHNOLOGIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 636/BANG/2021[2018-19]Status: Disposed29/3/2022AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 1, BANGALORE vs M/S. KAMMAVARI SANGHAM, BANGALORE
ITA 1429/BANG/2019[2014-15]Status: Disposed29/3/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE- 1, BANGALORE vs M/S. KAMMAVARI SANGHAM, BANGALORE
ITA 1428/BANG/2019[2013-14]Status: Disposed29/3/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE vs M/S. KAMMAVARI SANGHAM, BANGALORE
ITA 1427/BANG/2019[2012-13]Status: Disposed29/3/2022AY 2012-13
M/S CONTINENTAL AUTOMOTIVE COMPONENTS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 129/BANG/2019[2014-15]Status: Disposed29/3/2022AY 2014-15
GIVAUNDAN(INDIA) PVT. LTD.,BANGALORE vs ACIT,LTU CR 1, BANGALORE
ITA 229/BANG/2015[2010-2011]Status: Disposed29/3/2022AY 2010-2011
M/S. CHETAHALLI MALLIAH CHIKKANNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE
ITA 1240/BANG/2019[2015-16]Status: Disposed28/3/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI vs M/S GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED, BANGALORE
ITA 439/BANG/2017[2012-13]Status: Disposed28/3/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI vs M/S GULBARGA ELECTRICITY SUPPLY COMPANY LIMITED, GULBARGA
ITA 438/BANG/2017[2011-12]Status: Disposed28/3/2022AY 2011-12
M/S GULBARGA ELECTRICITY SUPPLY COMPANY,GULBARGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, GULBARGA
ITA 436/BANG/2017[2012-13]Status: Disposed28/3/2022AY 2012-13
M/S. GULBARGA ELECTRICITY SUPPLY COMPANY,GULBARGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, GULBARGA
ITA 435/BANG/2017[2011 - 12]Status: Disposed28/3/2022
MR. M. N. RAJENDRA KUMAR,UDUPI vs THE INCOME TAX OFFICER, WARD-2(3), MANGALURU
ITA 644/BANG/2021[2013-14]Status: Disposed28/3/2022AY 2013-14
ROOPA SAMPATH KUMAR,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 624/BANG/2021[2019-20]Status: Disposed28/3/2022AY 2019-20
M/S. R N SHETTY TRUST,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 428/BANG/2020[2013-14]Status: Disposed28/3/2022AY 2013-14
M/S. R N SHETTY TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 427/BANG/2020[2012-13]Status: Disposed28/3/2022AY 2012-13
MR. KHADIR AHMED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(3)(3), BENGALURU
ITA 393/BANG/2020[2016-17]Status: Disposed28/3/2022AY 2016-17