← All Benches
ITAT Bangalore Bench
18,481 judgments
SMT. S.M.SHOBA,BENGALURU vs INCOME TAX OFFICER, WARD - 7(2)(1), BANGALORE
ITA 1955/BANG/2019[2016-17]Status: Disposed30/3/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S VENKATESHA EDUCATION SOCIETY, BANGALORE
ITA 56/BANG/2018[2014-15]Status: Disposed30/3/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S VENKATESHA EDUCATION SOCIETY, BANGALORE
ITA 55/BANG/2018[2013-14]Status: Disposed30/3/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S VENKATESHA EDUCATION SOCIETY, BANGALORE
ITA 54/BANG/2018[2012-13]Status: Disposed30/3/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S VENKATESHA EDUCATION SOCIETY, BANGALORE
ITA 53/BANG/2018[2011-12]Status: Disposed30/3/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S VENKATESHA EDUCATION SOCIETY, BANGALORE
ITA 52/BANG/2018[2010-11]Status: Disposed30/3/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S VENKATESHA EDUCATION SOCIETY, BANGALORE
ITA 51/BANG/2018[2009-10]Status: Disposed30/3/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S VENKATESHA EDUCATION SOCIETY, BANGALORE
ITA 50/BANG/2018[2008-09]Status: Disposed30/3/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(3), BANGALORE vs M/S. VENKATESHA EDUCATION, BENGALURU
ITA 455/BANG/2018[2013-14]Status: Disposed30/3/2022AY 2013-14
M/S TYCO FIRE & SECURITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 3363/BANG/2018[2014-15]Status: Disposed30/3/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI M J MOHAN, BANGALORE
ITA 281/BANG/2018[2014-15]Status: Disposed30/3/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI M J MOHAN, BANGALORE
ITA 280/BANG/2018[2013-14]Status: Disposed30/3/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI M J MOHAN, BANGALORE
ITA 279/BANG/2018[2012-13]Status: Disposed30/3/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI M J MOHAN, BANGALORE
ITA 278/BANG/2018[2011-12]Status: Disposed30/3/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI M J MOHAN, BANGALORE
ITA 277/BANG/2018[2010-11]Status: Disposed30/3/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs SRI M J MOHAN, BANGALORE
ITA 276/BANG/2018[2009-10]Status: Disposed30/3/2022AY 2009-10
MR. MANIKKUDI JAYARAMAN MOHAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU
ITA 2713/BANG/2017[2014-15]Status: Disposed30/3/2022AY 2014-15
EDUNXT GLOBAL SDN BHD,MALAYSIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), INTERNATIONAL TAXATION, BENGALURU
ITA 2496/BANG/2017[2014-15]Status: Disposed30/3/2022AY 2014-15
SRI HANUMANTHIAH,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 205/BANG/2017[2009-10]Status: Disposed30/3/2022AY 2009-10
HP INDIA SALES PRIVATE LIMITED (FORMERLY KNOWN AS HEWLETT - PACKARD INDIA SALES PRIVATE LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 779/BANG/2016[2011-12]Status: Disposed30/3/2022AY 2011-12