← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. SUHAS SURESH SHET,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-2(1), BENGALURU
ITA 608/BANG/2021[2016-17]Status: Disposed4/4/2022AY 2016-17
SRI. SUHAS SURESH SHET,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-2(1), BENGALURU
ITA 607/BANG/2021[2016-17]Status: Disposed4/4/2022AY 2016-17
M/S. AKKAYYA HOSPITALITY SERVICES (FORMERLY KNOWN AS AKKAYYA CONSULTANCY SERVICES),BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE
ITA 2545/BANG/2019[2008-09]Status: Disposed4/4/2022AY 2008-09
M/S. UNITED SPIRITS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITA 2701/BANG/2017[2013-14]Status: Disposed4/4/2022AY 2013-14
M/S. DOT I NETWORK PRIVATE LIMITED,UDUPI vs THE INCOME TAX OFFICER, WARD-1, UDUPI
ITA 750/BANG/2020[2007-08]Status: Disposed1/4/2022AY 2007-08
BENGALURU INTERNATIONAL GROUP OF SERVICE,BENGALURU vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 648/BANG/2021[2018-19]Status: Disposed31/3/2022AY 2018-19
INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BENGALURU vs M/S. CANARA EDUCATION TRUST, BENGALURU
ITA 645/BANG/2021[2014-15]Status: Disposed31/3/2022AY 2014-15
ASHWIN SHETTY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 600/BANG/2021[2018-19]Status: Disposed31/3/2022AY 2018-19
MR. CHITHAPPA KARTHIK YADAV,BENGALURU vs THE INCOME TAX OFFICER, WARD- 6(3)(4), BANGALORE
ITA 536/BANG/2021[2016-17]Status: Disposed31/3/2022AY 2016-17
SHRI RAJEEV NATARAJ LEGAL HEIR OF LATE SHRI P NATARAJ,BANGALORE vs INCOME TAX OFFICER WARD-10(2), BANGALORE
ITA 848/BANG/2019[2008-09]Status: Disposed31/3/2022AY 2008-09
M/S METRIK INFRAPROJECTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 52/BANG/2019[2012-13]Status: Disposed31/3/2022AY 2012-13
M/S. INFINEON TECHNOLOGIES INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2870/BANG/2017[2013-14]Status: Disposed31/3/2022AY 2013-14
M/S WINTAC LTD,BANGALORE vs DY,COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 1164/BANG/2017[2008-09]Status: Disposed31/3/2022AY 2008-09
WINTAC LTD. vs C.I.T,
ITA 604/BANG/2013[2008-09]Status: Disposed31/3/2022AY 2008-09
SMT. P. KAVITHA, LEGAL REPRESENTATIVE OF LATE SRI. P. GOPINATHA REDDY,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 666/BANG/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
SMT. P. KAVITHA, LEGAL REPRESENTATIVE OF LATE SRI. P. GOPINATHA REDDY,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 665/BANG/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
P. GOPINATHA REDDY (HUF), THROUGH P. VISHWAK SENA REDDY (KARTA),BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 661/BANG/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
IKON LABELS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 658/BANG/2021[2019-20]Status: Disposed30/3/2022AY 2019-20
NUANCE GROUP INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)1), BANGALORE
ITA 649/BANG/2021[2019-20]Status: Disposed30/3/2022AY 2019-20
SRI PANATI VIKRAMDEVA REDDY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
ITA 529/BANG/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
