← All Benches

ITAT Bangalore Bench

18,481 judgments

RAJENDRA DUNDAPPA SHATAGAR,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR

ITA 671/BANG/2021[2017-18]Status: Disposed7/4/2022AY 2017-18

SRI LAKSHMI NARASIMAHA BHARATGAS,BENGALURU vs INCOME TAX OFFICER - WARD 1(2)(5), BANGALORE

ITA 631/BANG/2021[2017-2018]Status: Disposed7/4/2022AY 2017-2018

ASHA FINANCIAL SERVICES,NANJANGUD vs INCOME TAX OFFICER, WARD-2(3), MYSORE

ITA 629/BANG/2021[2017-18]Status: Disposed7/4/2022AY 2017-18

B. RAVIKUAMR REDDY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU

ITA 603/BANG/2021[2009-10]Status: Disposed7/4/2022AY 2009-10

SMT. DARSHANA,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(1), BENGALURU

ITA 136/BANG/2021[2014-15]Status: Disposed7/4/2022AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 6(1)(1), BENGALURU vs M/S. SPEED-O-GRAPHICS INDIA PRIVATE LIMITED, BENGALURU

ITA 740/BANG/2020[2016-17]Status: Disposed7/4/2022AY 2016-17

MR. KRISHNAKUMAR NARAYANSWAMY YELAHANKA,BENGALURU vs INCOME TAX OFFICER, WARD- 6(3)(3), BENGALURU

ITA 582/BANG/2020[2015-16]Status: Disposed7/4/2022AY 2015-16

INCOME TAX OFFICER, WARD- 4(1)(2), BENGALURU vs M/S. KAPTRONICS PRIVATE LIMITED, BENGALURU

ITA 1864/BANG/2019[2014-15]Status: Disposed7/4/2022AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(3)(1), BANGALORE vs SHRI B S YEDIYURAPPA, BANGALORE

ITA 14/BANG/2019[2011-12]Status: Disposed7/4/2022AY 2011-12

SRI. B.M. FAROOK vs DCIT,

ITA 945/BANG/2013[2008-09]Status: Disposed7/4/2022AY 2008-09

DCIT vs SRI. B.M. FAROOKU,

ITA 1025/BANG/2013[2008-09]Status: Disposed7/4/2022AY 2008-09

MANGALORE SECURITY SERVICES PRIVATE LIMITED,MANGALORE vs INCOME TAX OFFICER, WARD 1 & TPS, UDUPI

ITA 61/BANG/2022[2018-19]Status: Disposed6/4/2022AY 2018-19

M/S. LAKHOTIA BELTING PRIVATE LIMITED,BANGALORE vs INCOME-TAX, WARD, 4(1)(1), BANGALORE

ITA 100/BANG/2022[2019-20]Status: Disposed6/4/2022AY 2019-20

SRI. ANJANAPPA CHIKKANNA (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(2), BANGALORE

ITA 472/BANG/2021[2017-18]Status: Disposed6/4/2022AY 2017-18

ANZ SUPPORT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

ITA 185/BANG/2021[2015-16]Status: Disposed6/4/2022AY 2015-16

SRI SURESH KUMAR,BELLARY vs INCOME TAX OFFICER WARD-2, BELLARY

ITA 3446/BANG/2018[2013-14]Status: Disposed6/4/2022AY 2013-14

M/S EMBASSY INN PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE

ITA 2781/BANG/2018[2015-16]Status: Disposed6/4/2022AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 2(3), BANGALURU vs SHRI T.H SURESH BABU, BELLARY

ITA 1890/BANG/2018[2010-11]Status: Disposed6/4/2022AY 2010-11

PRANAVA ELECTRONICS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(2), BANGALORE

ITA 415/BANG/2015[2010-11]Status: Disposed6/4/2022AY 2010-11

M/S. ELITE INDIA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER-WARD-2(1)(4), BANGALORE

ITA 104/BANG/2022[2017-18]Status: Disposed4/4/2022AY 2017-18