← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S JAYSONS INFRASTRUCTURE INDIA PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 402/BANG/2019[2011-12]Status: Disposed11/4/2022AY 2011-12
M/S. BIOCON RESEARCH LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 2612/BANG/2019[2015-16]Status: Disposed11/4/2022AY 2015-16
SMT.NAGAMMASIDANNA PATIL,KALABURAGI vs INCOME TAX OFFICER WARD-3, KALABURAGI
ITA 1977/BANG/2018[2014-15]Status: Disposed11/4/2022AY 2014-15
M/S. NSL SUGARS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 262/BANG/2021[2016-17]Status: Disposed8/4/2022AY 2016-17
THE MYSORE CITY POLICE WELFARE TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(3), MYSORE
ITA 1549/BANG/2018[2011-12]Status: Disposed8/4/2022AY 2011-12
THE MYSORE CITY POLICE WELFARE TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(3), MYSORE
ITA 1548/BANG/2018[2010-11]Status: Disposed8/4/2022AY 2010-11
MYSORE CITY POLICE WELFARE TRUST,MYSORE vs INCOME TAX OFFICER WARD-1(3), MYSORE
ITA 1547/BANG/2018[2009-10]Status: Disposed8/4/2022AY 2009-10
XEROX BUSINESS SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 361/BANG/2016[2011-12]Status: Disposed8/4/2022AY 2011-12
M/S.TOKAI RIKA MINDA INDIA PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2327/BANG/2016[2012-13]Status: Disposed8/4/2022AY 2012-13
ASST.CIT, BANGALORE vs M/S XEROX BUSINESS SERVICES OF INDIA PVT. LTD., BANGALORE
ITA 202/BANG/2016[2011-12]Status: Disposed8/4/2022AY 2011-12
SURESHA,UDUDPI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 70/BANG/2022[2018-19]Status: Disposed7/4/2022AY 2018-19
HATTIGOWDA NARASEGOWDA,BENGALURU vs THE INCOME TAX OFFICER, WARD-6(2)(1) THROUGH THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 5/BANG/2022[2018-19]Status: Disposed7/4/2022AY 2018-19
CHANDRAMOULI,MYSURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 4/BANG/2022[2019-20]Status: Disposed7/4/2022AY 2019-20
CHANDRAMOULI,MYSORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 3/BANG/2022[2018-19]Status: Disposed7/4/2022AY 2018-19
M/S. BRUSH TECH INDIA,MYSURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 2/BANG/2022[2019-20]Status: Disposed7/4/2022AY 2019-20
SHANTHA RAO GUJJU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 158/BANG/2022[2019-20]Status: Disposed7/4/2022AY 2019-20
SHANTHA RAO GUJJU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 157/BANG/2022[2018-19]Status: Disposed7/4/2022AY 2018-19
CHERUVATHUR VEETIL DAMODARAN,MYSURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 678/BANG/2021[2019-20]Status: Disposed7/4/2022AY 2019-20
SULTHAN MOHAMMED ISMAIL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 673/BANG/2021[2019-20]Status: Disposed7/4/2022AY 2019-20
SULTHAN MOHAMMED ISMAIL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 672/BANG/2021[2018-19]Status: Disposed7/4/2022AY 2018-19