← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. INDECOMM GLOBAL SERVICES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2799/BANG/2017[2013-14]Status: Disposed12/4/2022AY 2013-14
PEOPLE MANAGEMENT SERVICES,MYSURU vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 94/BANG/2022[2018-19]Status: Disposed11/4/2022AY 2018-19
M/S. SKAVA ELECTRIC PRIVATE LIMITED,BENGALURU vs THE ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX(CPC), BENGALURU
ITA 79/BANG/2022[2018-2019]Status: Disposed11/4/2022AY 2018-2019
M/S. DELIVERYONTIME LOGISTICS PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME-TAX-CPC, BENGALURU
ITA 144/BANG/2022[2019-20]Status: Disposed11/4/2022AY 2019-20
M/S. UNIVERSAL BOTTLER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 141/BANG/2022[2019-20]Status: Disposed11/4/2022AY 2019-20
M/S. UNIVERSAL BOTTLER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 140/BANG/2022[2018-19]Status: Disposed11/4/2022AY 2018-19
ARUNASALAM JEYAKUMAR,BENGALURU vs THE ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 139/BANG/2022[2017-18]Status: Disposed11/4/2022AY 2017-18
RAJENDRAN SUDAGAR,MYSORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 13/BANG/2022[2018-19]Status: Disposed11/4/2022AY 2018-19
M/S. NECRON IT SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 102/BANG/2022[2019-20]Status: Disposed11/4/2022AY 2019-20
M/S. NALPAK RESTAURANTS,MYSURU vs INCOME TAX OFFICER,WARD-1(2), MYSORE
ITA 10/BANG/2022[2019-20]Status: Disposed11/4/2022AY 2019-20
M/S. HEXAGON GLOBAL IT SERVICES PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 685/BANG/2021[2019-20]Status: Disposed11/4/2022AY 2019-20
BRINDAVAN ROLLER FLOUR MILLS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 680/BANG/2021[2018-19]Status: Disposed11/4/2022AY 2018-19
MR. SYED MUSTAFA KAMAL PASHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(2)(1), BANGALORE
ITA 705/BANG/2020[2012-13]Status: Disposed11/4/2022AY 2012-13
SHRI. BORAIAH SHIVANANJAIAH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 680/BANG/2020[2014-15]Status: Disposed11/4/2022AY 2014-15
G N VENUGOPAL,DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), BANGALORE
ITA 306/BANG/2020[2014-15]Status: Disposed11/4/2022AY 2014-15
G N VENUGOPAL,DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), BANGALORE
ITA 305/BANG/2020[2012-13]Status: Disposed11/4/2022AY 2012-13
G N VENUGOPAL,DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), BANGALORE
ITA 304/BANG/2020[2011-12]Status: Disposed11/4/2022AY 2011-12
G N VENUGOPAL,DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(4), BANGALORE
ITA 303/BANG/2020[2010-11]Status: Disposed11/4/2022AY 2010-11
M/S DAVALAGIRI PROPERTY DEVELOPERS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 568/BANG/2019[2009-10]Status: Disposed11/4/2022AY 2009-10
M/S JAYSONS INFRASTRUCTURE INDIA PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 403/BANG/2019[2012-13]Status: Disposed11/4/2022AY 2012-13
