← All Benches
ITAT Bangalore Bench
18,481 judgments
AKASH EDUCATION & DEVELOPMENT TRUST,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, CENTRAL RANGE-2, BANGALORE
ITA 737/BANG/2021[2016-17]Status: Disposed18/4/2022AY 2016-17
EPSON INDIA PRIVATE LIMITED,ULSOOR vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 205/BANG/2021[2015-16]Status: Disposed18/4/2022AY 2015-16
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 442/BANG/2020[2015-16]Status: Disposed18/4/2022AY 2015-16
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 441/BANG/2020[2014-15]Status: Disposed18/4/2022AY 2014-15
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 440/BANG/2020[2013-14]Status: Disposed18/4/2022AY 2013-14
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 439/BANG/2020[2012-13]Status: Disposed18/4/2022AY 2012-13
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 438/BANG/2020[2011-12]Status: Disposed18/4/2022AY 2011-12
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 437/BANG/2020[2010-11]Status: Disposed18/4/2022AY 2010-11
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 436/BANG/2020[2009-10]Status: Disposed18/4/2022AY 2009-10
M/S. MURUDESHWAR CERAMICS LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 435/BANG/2020[2008-09]Status: Disposed18/4/2022AY 2008-09
M/S. MURUDESHWAR CERAMICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3), BANGALORE
ITA 434/BANG/2020[2007-08]Status: Disposed18/4/2022AY 2007-08
LATE SMT.K.LEELAVATHY, BY L/R SHRI M.THIMMEGOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 755/BANG/2019[2009-10]Status: Disposed18/4/2022AY 2009-10
LATE SMT.K.LEELAVATHY BY L/R SHRI M.THIMMEGOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 754/BANG/2019[2008-09]Status: Disposed18/4/2022AY 2008-09
LATE SMT.K>LEELAVATHY BY L/R SHRI.M.THIMMEGOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 753/BANG/2019[2007-08]Status: Disposed18/4/2022AY 2007-08
LATE SMT.K.LEELAVATHY BY L/R SHRI M.THIMMEGOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 752/BANG/2019[2006-07]Status: Disposed18/4/2022AY 2006-07
M/S. FUTURON SYSTEMS PRIVATE LIMITED C/O SRI. VINOD SUNDER RAMAN, LIQUIDATOR,BANGALURU vs THE INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
ITA 2526/BANG/2019[2016-17]Status: Disposed18/4/2022AY 2016-17
SRI T C SRINIVASA,TUMKUR vs INCOME TAX OFFICER WARD-2, TUMKUR
ITA 131/BANG/2018[2014-15]Status: Disposed18/4/2022AY 2014-15
NETAPP INDIA MARKETING AND SERVICES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 181/BANG/2021[2016-17]Status: Disposed13/4/2022AY 2016-17
LOKESH TALANKI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE
ITA 261/BANG/2019[2013-14]Status: Disposed13/4/2022AY 2013-14
M/S. INDECOMM GLOBAL SERVICES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2800/BANG/2017[2014-15]Status: Disposed12/4/2022AY 2014-15
