← All Benches
ITAT Bangalore Bench
18,481 judgments
SHRI H B SUDARSHAN,CHIKKAMANGALUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1495/BANG/2018[2010-11]Status: Disposed20/4/2022AY 2010-11
SHRI H B SUDARSHAN,CHIKKAMANGALUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1494/BANG/2018[2009-10]Status: Disposed20/4/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S SRINIVASA TRUST, BANGALORE
ITA 1475/BANG/2018[2012-13]Status: Disposed20/4/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S SRINIVASA TRUST, BANGALORE
ITA 1473/BANG/2018[2010-11]Status: Disposed20/4/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), BANGALORE vs M/S SRINIVASA TRUST, BANGALORE
ITA 1469/BANG/2018[2006-07]Status: Disposed20/4/2022AY 2006-07
LATE KARI THIMMEGOWDA RAJASHEKHARA, L/R BY MS. MEGHA B.R.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU
ITA 669/BANG/2021[2019-20]Status: Disposed19/4/2022AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE vs M/S. CHAITANYA PROPERTIES PRIVATE LIMITED, BENGALURU
ITA 497/BANG/2021[2015-16]Status: Disposed19/4/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE vs M/S. CHAITANYA PROPERTIES PRIVATE LIMITED, BANGALORE
ITA 496/BANG/2021[2014-15]Status: Disposed19/4/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU vs M/S. CHAITANYA PROPERTIES PRIVATE LIMITED, BENGALURU
ITA 495/BANG/2021[2013-14]Status: Disposed19/4/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE vs M/S. CHAITANYA PROPERTIES PRIVATE LIMITED, BENGALURU
ITA 494/BANG/2021[2011-12]Status: Disposed19/4/2022AY 2011-12
ANSR GLOBAL CORPORATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 225/BANG/2021[2016-17]Status: Disposed19/4/2022AY 2016-17
M/S. SLV HOUSING DEVELOPMENT CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 19/BANG/2020[2014-15]Status: Disposed19/4/2022AY 2014-15
M/S. SOGEFI MNR FILTRATION INDIA PVT LLD,BANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(2), BANGALURU
ITA 2076/BANG/2018[2011-12]Status: Disposed19/4/2022AY 2011-12
M/S. SOGEFI MNR FILTRATION INDIA PVT LTD,BANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(2), BENGALURU
ITA 2075/BANG/2018[2010-11]Status: Disposed19/4/2022AY 2010-11
M/S. SOGEFI MNR FILTRATION INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(2), BENGALURU
ITA 2074/BANG/2018[2009-10]Status: Disposed19/4/2022AY 2009-10
M/S OPTO CARDIAC CARE LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1046/BANG/2018[2014-15]Status: Disposed19/4/2022AY 2014-15
M/S OPTO CARDIAC CARE LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1045/BANG/2018[2013-14]Status: Disposed19/4/2022AY 2013-14
BANGALORE METRO RAIL CORPORATION LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1263/BANG/2015[2009-10]Status: Disposed19/4/2022AY 2009-10
SRI MATHIKERE RAMAIAH KODANDARAM,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX CPC, BENGALURU
ITA 149/BANG/2022[2019-20]Status: Disposed18/4/2022AY 2019-20
SRI MATHIKERE RAMAIAH KODANDARAM,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX CPC, BENGALURU
ITA 148/BANG/2022[2019-20]Status: Disposed18/4/2022AY 2019-20