← All Benches
ITAT Bangalore Bench
18,481 judgments
ASST.C.I.T., BANGALORE vs M/S SHYAMARAJU & CO INDIA PVT. LTD., BANGALORE
ITA 941/BANG/2014[2002-03]Status: Disposed25/4/2022AY 2002-03
TARKETT FLOORING INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 201/BANG/2021[2016-17]Status: Disposed21/4/2022AY 2016-17
M/S MYSORE RACE CLUB LIMITED,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 1589/BANG/2018[2009-10]Status: Disposed21/4/2022AY 2009-10
M/S MYSORE RACE CLUB LIMITED,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE
ITA 1232/BANG/2018[2013-14]Status: Disposed21/4/2022AY 2013-14
SMT. NANJAMMA,BENGALURU vs THE INCOME-TAX OFFICER, WARD-6(3)(2), BANGALORE
ITA 160/BANG/2022[2019-20]Status: Disposed20/4/2022AY 2019-20
SMT. NANJAMMA,BENGALURU vs THE INCOME-TAX OFFICER, WARD-6(3)(2), BANGALORE
ITA 159/BANG/2022[2018-19]Status: Disposed20/4/2022AY 2018-19
TRANSASIA FINE PAPERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 406/BANG/2021[2017-18]Status: Disposed20/4/2022AY 2017-18
M/S. NITESH ESTATES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BANGALORE
ITA 1486/BANG/2019[2009-10]Status: Disposed20/4/2022AY 2009-10
SHRI M. THIMMEGOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1036/BANG/2019[2006-07]Status: Disposed20/4/2022AY 2006-07
SHRI M. THIMMEGOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1035/BANG/2019[2007-08]Status: Disposed20/4/2022AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs SHRI H B SUDARSHAN, CHIKKAMANGALUR
ITA 313/BANG/2018[2012-13]Status: Disposed20/4/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI H B SUDARSHAN, CHIKKAMANGALUR
ITA 312/BANG/2018[2011-12]Status: Disposed20/4/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs SHRI.H B SUDARSHAN, CHIKKAMANGALUR
ITA 311/BANG/2018[2010-11]Status: Disposed20/4/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs SHRI. H B SUDARSHAN, CHIKKAMANGALUR
ITA 310/BANG/2018[2009-10]Status: Disposed20/4/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI.H B SUDARSHAN, CHIKKAMANGALUR
ITA 309/BANG/2018[2008-09]Status: Disposed20/4/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CONC SHADE CONSTRUCTIONS PVT LTD, CHIKKAMANGALUR
ITA 301/BANG/2018[2012-13]Status: Disposed20/4/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CONC SHADE CONSTRUCTION PVT LTD, CHIKKAMANGALUR
ITA 300/BANG/2018[2011-12]Status: Disposed20/4/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE, BANGALORE vs M/S CONC SHADE CONSTRUCTION PVT LTD, CHIKKAMANGALUR
ITA 299/BANG/2018[2010-11]Status: Disposed20/4/2022AY 2010-11
SHRI H B SUDARSHAN,CHIKKAMANGALUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1497/BANG/2018[2012-13]Status: Disposed20/4/2022AY 2012-13
SHRI H B SUDARSHAN,CHIKKAMANGALUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1496/BANG/2018[2011-12]Status: Disposed20/4/2022AY 2011-12