← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. SHYAMARAJU & COMPANY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2007/BANG/2018[2009-10]Status: Disposed26/4/2022AY 2009-10
M/S. SHYAMARAJU & COMPANY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2006/BANG/2018[2008-09]Status: Disposed26/4/2022AY 2008-09
M/S DIVYASREE INFRASTRUCTURE PROJECTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2005/BANG/2018[2014-15]Status: Disposed26/4/2022AY 2014-15
M/S DIVYASHREE INFRASTRUCTURE PROJECTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2004/BANG/2018[2013-14]Status: Disposed26/4/2022AY 2013-14
M/S DIVYASHREE INFRASTRUCTURE PROJECTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2003/BANG/2018[2012-13]Status: Disposed26/4/2022AY 2012-13
M/S DIVYASHREE INFRASTRUCTURE PROJECTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2002/BANG/2018[2011-12]Status: Disposed26/4/2022AY 2011-12
M/S DIVYASHREE INFRASTRUCTURE PROJECTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2001/BANG/2018[2010-11]Status: Disposed26/4/2022AY 2010-11
M/S DIVYASHREE INFRASTRUCTURE PROJECTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2000/BANG/2018[2009-10]Status: Disposed26/4/2022AY 2009-10
M/S DIVYASHREE INFRASTRUCTURE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1999/BANG/2018[2008-09]Status: Disposed26/4/2022AY 2008-09
M/S BELGACOM INTERNATIONAL CARRIER SERVICES SA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1) INTERNATIONAL TAXATION, BANGALORE
ITA 2884/BANG/2017[2008-09]Status: Disposed26/4/2022AY 2008-09
M/S INTUIT INDIA PRODUCTS DEVELOPMENT CENTRE PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2501/BANG/2017[2013-14]Status: Disposed26/4/2022AY 2013-14
VERIFONE INDIA TECHNOLOGY PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 290/BANG/2021[2016-17]Status: Disposed25/4/2022AY 2016-17
M/S P. SHYAMARAJU & CO.(I) PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 984/BANG/2014[2005-06]Status: Disposed25/4/2022AY 2005-06
M/S P. SHYAMARAJU & CO.(I) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 982/BANG/2014[2004-05]Status: Disposed25/4/2022AY 2004-05
P. SHYAMARAJU & CO.(I) PVT. LTD.,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 980/BANG/2014[2003-04]Status: Fixed25/4/2022AY 2003-04
M/S P. SHYAMARAJU & CO.(I) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 979/BANG/2014[2002-03]Status: Disposed25/4/2022AY 2002-03
M/S P. SHYAMARAJU & CO (I) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 978/BANG/2014[2001-02]Status: Disposed25/4/2022AY 2001-02
ASST.C.I.T., BANGALORE vs M/S SHYAMARAJU & CO INDIA PVT. LTD., BANGALORE
ITA 944/BANG/2014[2005-06]Status: Disposed25/4/2022AY 2005-06
ASST.C.I.T., BANGALORE vs M/S SHYAMARAJU & CO INDIA PVT. LTD., BANGALORE
ITA 943/BANG/2014[2004-05]Status: Disposed25/4/2022AY 2004-05
ASST.C.I.T., BANGALORE vs M/S SHYAMARAJU & CO INDIA PVT. LTD., BANGALORE
ITA 942/BANG/2014[2003-04]Status: Disposed25/4/2022AY 2003-04
