← All Benches
ITAT Bangalore Bench
18,481 judgments
INCOME TAX OFFICER,WARD-10(2), BANGALORE vs SMT. Y MANJULA REDDY, BANGALORE
ITA 1780/BANG/2013[2008-09]Status: Disposed28/4/2022AY 2008-09
Y. MANJULA REDDY vs ITO,
ITA 1755/BANG/2013[2008-09]Status: Disposed28/4/2022AY 2008-09
M/S. SREE RAJENDRA TEXTILES,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BANGALORE
ITA 697/BANG/2021[2010-11]Status: Disposed27/4/2022AY 2010-11
SHRI MUNIYAPPA NARASHIMAIAH,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(3), BANGALORE
ITA 26/BANG/2021[2013-14]Status: Disposed27/4/2022AY 2013-14
SANSERA ENGINEERING LIMITED (FORMERLY KNOWN AS SANSERA ENGINEERING PRIVATE LIMITED),BANGALORE vs COMMISSIONER OF INCOME TAX(APPEALS)- 14, BANGALORE
ITA 132/BANG/2021[2009-10]Status: Disposed27/4/2022AY 2009-10
M/S. INVENDIS TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE
ITA 986/BANG/2019[2014-15]Status: Disposed27/4/2022AY 2014-15
M/S IRUNWAY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 229/BANG/2019[2015-16]Status: Disposed27/4/2022AY 2015-16
M/S. STEER ENGINEERING PVT. LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(2), BENGALURU
ITA 2071/BANG/2018[2012-13]Status: Disposed27/4/2022AY 2012-13
M/S PAVAN TRADERS,BALLARI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BALLARI
ITA 1609/BANG/2018[2008-09]Status: Disposed27/4/2022AY 2008-09
M/S. LEGACY GLOBAL PROJECTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 77/BANG/2022[2017-18]Status: Disposed26/4/2022AY 2017-18
SHRI. MANJUNATH GUNDA,MAHALINGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BANGALORE
ITA 66/BANG/2022[2017-18]Status: Disposed26/4/2022AY 2017-18
LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), BANGALORE
ITA 400/BANG/2021[2013-14]Status: Disposed26/4/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SHAMARAJU & COMPANY INDIA PRIVATE LIMITED, BANGALORE
ITA 2144/BANG/2018[2014-15]Status: Disposed26/4/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SHAMARAJU & COMPANY INDIA PVT LTD, BANGALORE
ITA 2143/BANG/2018[2013-14]Status: Disposed26/4/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SHYAMARAJU & COMPANY INDIA PVT LTD, BANGALORE
ITA 2142/BANG/2018[2012-13]Status: Disposed26/4/2022AY 2012-13
M/S SHYAMARAJU & COMPANY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2012/BANG/2018[2014-15]Status: Disposed26/4/2022AY 2014-15
M/S SHAMARAJU & COMPANY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2011/BANG/2018[2013-14]Status: Disposed26/4/2022AY 2013-14
M/S SHYAMARAJU & COMPANY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2010/BANG/2018[2012-13]Status: Disposed26/4/2022AY 2012-13
M/S SHYAMARAJU & COMPANY PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BENGALURU
ITA 2009/BANG/2018[2011-12]Status: Disposed26/4/2022AY 2011-12
M/S. SHYAMARAJU & COMPANY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2008/BANG/2018[2010-11]Status: Disposed26/4/2022AY 2010-11
