← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BANGALORE
ITA 362/BANG/2020[2011-12]Status: Disposed29/4/2022AY 2011-12
M/S. DMG MORI INDIA PRIVATE LIMITED (FORMERLY DMG MORI SEIKI INDIA MACHINES AND SERVICES PRIVATE LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(1), BANGALORE
ITA 165/BANG/2020[2009-10]Status: Disposed29/4/2022AY 2009-10
CANARA HOUSING DEVELOPMENT COMPANY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(2), BANGALORE
ITA 976/BANG/2019[2013-14]Status: Disposed29/4/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX (LTU), CIRCLE- 1, BANGALORE vs M/S. KENNAMETAL INDIA LIMITED ( EARLIER KNOWN AS WIDE (INDIA) LIMITED), BANGALORE
ITA 2553/BANG/2019[2001-02]Status: Disposed29/4/2022AY 2001-02
M/S. BANGALORE METRO RAIL CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BANGALORE
ITA 1111/BANG/2019[2010-11]Status: Disposed29/4/2022AY 2010-11
LEMNISK PRIVATE LIMITED (FORMERLY KNOWN AS 'VIZURY INTERACTIVE SOLUTIONS PRIVATE LIMITED'),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2129/BANG/2018[2013-14]Status: Disposed29/4/2022AY 2013-14
ALCON LABORATORIES INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(4), BANGALORE
ITA 726/BANG/2017[2012-13]Status: Disposed29/4/2022AY 2012-13
M/S NAVA KARNATAKA STEELS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 1947/BANG/2017[2013-14]Status: Disposed29/4/2022AY 2013-14
LEMNISK PRIVATE LIMITED (FORMERLY KNOWN AS 'VIZURY INTERACTIVE SOLUTIONS PVT LTD'),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1851/BANG/2017[2012-13]Status: Disposed29/4/2022AY 2012-13
M/S ADC INDIA COMMUNICATIONS LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 79/BANG/2016[2011-12]Status: Disposed29/4/2022AY 2011-12
M/S ON MOBILE GLOBAL LTD.,BANGALORE vs DCIT, BANGALORE
ITA 535/BANG/2016[2011-12]Status: Disposed29/4/2022AY 2011-12
DCIT, BANGALORE vs ONMOBILE GLOBAL LTD., BANGALORE
ITA 523/BANG/2016[2011-12]Status: Disposed29/4/2022AY 2011-12
ASST.C.I.T., BANGALORE vs M/S ADC INDIA COMMUNICATIONS LTD., BANGALORE
ITA 41/BANG/2016[2011-12]Status: Disposed29/4/2022AY 2011-12
NOVELL SOFTWARE DEVELOPMENT (INDIA) PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 319/BANG/2016[2011-12]Status: Disposed29/4/2022AY 2011-12
ITO WARD - 5(1)(1), BANGALORE vs M/S NOVELL SOFTWARE DEVELOPMENT (INDIA) PVT. LTD., BANGALORE
ITA 280/BANG/2016[2011-12]Status: Disposed29/4/2022AY 2011-12
M/S MOOGAMBIGAL CHARITABLE AND EDUCATIONAL TRUST,BANGALORE vs ADDLDIT, BANGALORE
ITA 1224/BANG/2015[2011-12]Status: Disposed29/4/2022AY 2011-12
M/S ANANTHA REFINERY PVT. LTD. vs DCIT,
ITA 1554/BANG/2013[2007-08]Status: Disposed29/4/2022AY 2007-08
M/S ANANTHA REFINERY PVT. LTD. vs DCIT,
ITA 1553/BANG/2013[2006-07]Status: Disposed29/4/2022AY 2006-07
SMT. G. VIJAYA,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(3), BANGALORE
ITA 948/BANG/2013[2008-09]Status: Disposed28/4/2022AY 2008-09
SMT. G. VIJAYA,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 947/BANG/2013[2007-08]Status: Disposed28/4/2022AY 2007-08