← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S MERSEN INDIA PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 120/BANG/2018[2011-12]Status: Disposed5/5/2022AY 2011-12
M/S MERSEN INDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE, BANGALORE
ITA 119/BANG/2018[2010-11]Status: Disposed5/5/2022AY 2010-11
M/S MERSEN INDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 118/BANG/2018[2009-10]Status: Disposed5/5/2022AY 2009-10
LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 452/BANG/2017[2012-13]Status: Disposed5/5/2022AY 2012-13
MASTHI GOWDA P,MANDYA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-3, BANGALORE
ITA 367/BANG/2021[2016-17]Status: Disposed4/5/2022AY 2016-17
MANJUNATHA,K R PET vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-3, BANGALORE
ITA 364/BANG/2021[2016-17]Status: Disposed4/5/2022AY 2016-17
M/S. VTH SOURCE COMPONENTS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS-3), BANGALORE
ITA 2620/BANG/2019[2013-14]Status: Disposed3/5/2022AY 2013-14
M/S CORETECH REALITY PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 807/BANG/2014[2007-08]Status: Disposed3/5/2022AY 2007-08
KARNATAKA AGROCHEMICAL PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-4(1), BANGALORE
ITA 98/BANG/2022[2013-14]Status: Disposed29/4/2022AY 2013-14
SUNKESULAPATI SUMANTH,BANGALORE vs INCOME TAX OFFICER WARD 5(3)(2) AND ASSISTANT DIRECTOR OF CPC, BANGALORE
ITA 6/BANG/2022[2017-18]Status: Disposed29/4/2022AY 2017-18
LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), BENGALURU
ITA 56/BANG/2022[2018-19]Status: Disposed29/4/2022AY 2018-19
M/S. CHAROEN POKPHAND SEEDS (INDIA) PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 311/BANG/2021[2016-17]Status: Disposed29/4/2022AY 2016-17
BLACK KNIGHT INDIA SOLUTIONS PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE
ITA 230/BANG/2021[2016-17]Status: Disposed29/4/2022AY 2016-17
M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION,CIRCLE- 1(1), BANGALORE
ITA 369/BANG/2020[2014-15]Status: Pending29/4/2022AY 2014-15
M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION,CIRCLE- 1(1), BANGALORE
ITA 368/BANG/2020[2014-15]Status: Disposed29/4/2022AY 2014-15
M/S GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 1(1), BANGALORE
ITA 367/BANG/2020[2013-14]Status: Disposed29/4/2022AY 2013-14
GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BANGALORE
ITA 366/BANG/2020[2013-14]Status: Disposed29/4/2022AY 2013-14
M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BANGALORE
ITA 365/BANG/2020[2012-13]Status: Disposed29/4/2022AY 2012-13
M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BANGALORE
ITA 364/BANG/2020[2012-13]Status: Disposed29/4/2022AY 2012-13
M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BANGALORE
ITA 363/BANG/2020[2011-12]Status: Disposed29/4/2022AY 2011-12
