← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S RAY & KESHAVAN ASSOCIATES PRIVATE LIMITED (NOW KNOWN AS BU INDIA PRIVATE LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE-1(1)(2), BENGALURU

ITA 603/BANG/2020[2010-11]Status: Disposed11/5/2022AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU vs M/S. CHAITANYA PROPERTIES PRIVATE LIMITED, BENGALURU

ITA 418/BANG/2021[2012-13]Status: Disposed10/5/2022AY 2012-13

INCOME TAX OFFICER WARD-2(1)(3), BANGALORE vs M/S DAFFY COSMETICS PRIVATE LIMITED, BANGALORE

ITA 708/BANG/2019[2011-12]Status: Disposed10/5/2022AY 2011-12

BOSTIK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE

ITA 626/BANG/2017[2012-13]Status: Disposed10/5/2022AY 2012-13

BOSTIK INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE

ITA 2031/BANG/2017[2013-14]Status: Disposed10/5/2022AY 2013-14

BOSTIK INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 837/BANG/2016[2011-12]Status: Disposed10/5/2022AY 2011-12

SUNLIGHT MACHINE TOOLS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 47/BANG/2022[2019-20]Status: Disposed9/5/2022AY 2019-20

SUNLIGHT MACHINE TOOLS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 46/BANG/2022[2018-19]Status: Disposed9/5/2022AY 2018-19

ALERT MANPOWER,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, CPC, BANGALORE

ITA 36/BANG/2022[2019-20]Status: Disposed9/5/2022AY 2019-20

ALERT MANPOWER,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, CPC, BANGALORE

ITA 35/BANG/2022[2018-19]Status: Disposed9/5/2022AY 2018-19

M/S. FUTURA DIGITAL COLOR PRESS,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU

ITA 743/BANG/2021[2019-20]Status: Disposed9/5/2022AY 2019-20

SRI BASAVARAJ GUNJEGAI,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 742/BANG/2021[2018-19]Status: Disposed9/5/2022AY 2018-19

M/S INDIANOIL SKYTANKING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 583/BANG/2019[2015-16]Status: Disposed9/5/2022AY 2015-16

SMT. PREMALATHA PAGARIA,BANGALORE vs INCOME TAX OFFICER, WARD-9(2), BANGALORE

ITA 1800/BANG/2016[2009-10]Status: Disposed9/5/2022AY 2009-10

KODAGU JILLA VANIJODHYAMIGALA VIVIDHODHESHA SAHAKARA SANGA NIYAMITHA R,KODAGU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE

ITA 491/BANG/2021[2015-16]Status: Disposed6/5/2022AY 2015-16

M/S YOJAKA (INDIA) PVT LTD,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MANGALORE

ITA 3360/BANG/2018[2011-12]Status: Disposed5/5/2022AY 2011-12

M/S YOJAKA (INDIA) PRIVATE LIMITED,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MANGALORE

ITA 3359/BANG/2018[2010-11]Status: Disposed5/5/2022AY 2010-11

SRI CHANNAMALLIKARJUNA TRUST COMMITTEE,KOPPAL vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU

ITA 1829/BANG/2018[2018-19]Status: Disposed5/5/2022AY 2018-19

M/S MERSEN INDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 122/BANG/2018[2013-14]Status: Disposed5/5/2022AY 2013-14

M/S MERSEN INDIA PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 121/BANG/2018[2012-13]Status: Disposed5/5/2022AY 2012-13