← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 253/BANG/2019[2014-15]Status: Disposed13/5/2022AY 2014-15
M/S BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 252/BANG/2019[2013-14]Status: Disposed13/5/2022AY 2013-14
M/S. OCWEN FINANCIAL SOLUTIONS PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 5, BANGALORE
ITA 2411/BANG/2019[2015-16]Status: Disposed13/5/2022AY 2015-16
DCIT vs M/S FIZA DEVELOPERS & INFRASTRUCTER PVT. LTD.,
ITA 986/BANG/2013[2008-09]Status: Disposed13/5/2022AY 2008-09
DCIT vs M/S FIZA DEVELOPERS & INFRASTRUCTER PVT. LTD.,
ITA 985/BANG/2013[2007-08]Status: Disposed13/5/2022AY 2007-08
SMT. CHANDRASHEKARIAH DHAKASHAYANAMMA,BENGALURU vs THE INCOME TAX OFFICER, WARD-5(2)(4), BENGALURU
ITA 54/BANG/2022[2017-18]Status: Disposed12/5/2022AY 2017-18
M/S NAGASHETTIKOPPA CHIBBALAGERI VYAVASAYA SEVA SAHAKARI SANGHA NIYAMIT,UTTARA KANNADA vs INCOME TAX OFFICER, WARD-2(3), HUBBALLI
ITA 53/BANG/2022[2017-18]Status: Disposed12/5/2022AY 2017-18
MEDIHAL KRISHNAIAH RAGHAVENDRA,KOLAR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 52/BANG/2022[2018-19]Status: Disposed12/5/2022AY 2018-19
M/S. SHIRLAL MILK PRODUCERS CO-OPERATIVE SOCIETY LIMITED,BETHANGADY vs THE INCOME TAX OFFICER, WARD-1, PUTTUR
ITA 37/BANG/2022[2018-19]Status: Disposed12/5/2022AY 2018-19
KALKURA REFRIGERATION AND KITCHEN EQUIPMENTS PRIVATE LIMITED,UDUPI vs COMMISSIONER OF INCOME TAX (APPEALS)-2, PANAJI
ITA 320/BANG/2022[2018-19]Status: Disposed12/5/2022AY 2018-19
KALKURA REFRIGERATION AND KITCHEN EQUIPMENTS PRIVATE LIMITED,UDUPI vs COMMISSIONER OF INCOME TAX (APPEALS)-2, PANAJI
ITA 319/BANG/2022[2016-17]Status: Disposed12/5/2022AY 2016-17
KALKURA REFRIGERATION AND KITCHEN EQUIPMENTS PRIVATE LIMITED,UDUPI vs COMMISSIONER OF INCOME TAX (APPEALS)-2, PANAJI
ITA 318/BANG/2022[2015-16]Status: Disposed12/5/2022AY 2015-16
KALKURA REFRIGERATION AND KITCHEN EQUIPMENTS PRIVATE LIMITED,UDUPI vs COMMISSIONER OF INCOME TAX (APPEALS)-2, PANAJI
ITA 317/BANG/2022[2014-15]Status: Disposed12/5/2022AY 2014-15
KALKURA REFRIGERATION AND KITCHEN EQUIPMENTS PRIVATE LIMITED,UDUPI vs COMMISSIONER OF INCOME TAX (APPEALS)-2, PANAJI
ITA 316/BANG/2022[2013-14]Status: Disposed12/5/2022AY 2013-14
KALKURA REFRIGERATION AND KITCHEN EQUIPMENTS PRIVATE LIMITED,UDUPI vs COMMISSIONER OF INCOME TAX (APPEALS)-2, PANAJI
ITA 315/BANG/2022[2012-13]Status: Disposed12/5/2022AY 2012-13
MS.SNEHA NERLI,BELGAUM vs INCOME-TAX OFFICER, WARD-2(2), BELGAUM
ITA 233/BANG/2022[2017-18]Status: Disposed12/5/2022AY 2017-18
SRI. GOVINDAPPA,RAICHUR vs INCOME-TAX OFFICER, WARD-2, RAICHUR
ITA 231/BANG/2022[2017-18]Status: Disposed12/5/2022AY 2017-18
KALKURA REFRIGERATION AND KITCHEN EQUIPMENTS PRIVATE LIMITED,UDUPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
ITA 230/BANG/2022[2017-18]Status: Disposed12/5/2022AY 2017-18
SRI PEDDANNA SURESH,SHIVAMOGA vs THE INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
ITA 627/BANG/2021[2018-19]Status: Disposed12/5/2022AY 2018-19
XCHANGING SOLUTIONS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 294/BANG/2021[2016-17]Status: Disposed12/5/2022AY 2016-17