← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S TEXAS INSTRUMENTS INDIA PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 365/BANG/2019[2014-15]Status: Disposed17/5/2022AY 2014-15
M/S. GEOTRIX BUILDING ENVELOPE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 2561/BANG/2019[2017-18]Status: Disposed17/5/2022AY 2017-18
INCOME TAX OFFICER, WARD-1(1)(3), BANGALORE vs M/S. BHARAT ENERGY VENTURES LIMITED, BANGALORE
ITA 1511/BANG/2019[2014-15]Status: Disposed17/5/2022AY 2014-15
JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE vs M/S. TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED, BANGALORE
ITA 1447/BANG/2019[2013-14]Status: Disposed17/5/2022AY 2013-14
JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE vs M/S. TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED, BANGALORE
ITA 1446/BANG/2019[2012-13]Status: Disposed17/5/2022AY 2012-13
M/S. TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 1076/BANG/2019[2013-14]Status: Disposed17/5/2022AY 2013-14
M/S. TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 1075/BANG/2019[2012-13]Status: Disposed17/5/2022AY 2012-13
JOINT COMMISSIONER OF INCOME-TAX(LTU), BANGALORE vs M/S. TEXAS INSTRUMENTS(INDIA) PVT. LTD, BANGALORE
ITA 1967/BANG/2018[2010-11]Status: Disposed17/5/2022AY 2010-11
M/S. INFOSYS BPO LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITA 988/BANG/2017[2016-17]Status: Disposed17/5/2022AY 2016-17
M/S. INFOSYS BPO LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITA 987/BANG/2017[2016-17]Status: Disposed17/5/2022AY 2016-17
M/S UNISYS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2027/BANG/2017[2010-11]Status: Disposed17/5/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S UNISYS INDIA PVT LTD, BANGALORE
ITA 2024/BANG/2017[2010-11]Status: Disposed17/5/2022AY 2010-11
MR. JITENDRA KUMAR NAHATA,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-6(1)(1) REPRESENTED BY ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 41/BANG/2022[2017-18]Status: Disposed13/5/2022AY 2017-18
M/S ACI WORLDWIDE SOLUTIONS PRIVATE LTD.,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), BANGALORE
ITA 106/BANG/2022[2017-18]Status: Heard13/5/2022AY 2017-18
HIPOWER SUPPORT CENTRE LLP,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 103/BANG/2022[2017-18]Status: Heard13/5/2022AY 2017-18
CICILIA PINTO,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, GHAZIABAD
ITA 622/BANG/2021[2014-15(26Q-Q1)]Status: Disposed13/5/2022
CICILIA PINTO,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, GHAZIABAD
ITA 621/BANG/2021[2013-14]Status: Disposed13/5/2022AY 2013-14
CONFIDENT PROJECTS (INDIA) PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 409/BANG/2021[2011-12]Status: Disposed13/5/2022AY 2011-12
CONFIDENT PROJECTS (INDIA) PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 336/BANG/2021[2012-13]Status: Disposed13/5/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE vs M/S. AGV INFRASTRUCTURE PRIVATE LIMITED, BANGALORE
ITA 198/BANG/2020[2016-17]Status: Disposed13/5/2022AY 2016-17