← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. H.J. SIWANI,BANGALORE vs DCIT, BANGALORE
ITA 601/BANG/2015[2005-06]Status: Disposed18/5/2022AY 2005-06
SRI. M.J. SIWANI,BANGALORE vs DCIT, BANGALORE
ITA 600/BANG/2015[2005-06]Status: Disposed18/5/2022AY 2005-06
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 170/BANG/2022[2015-16]Status: Disposed17/5/2022AY 2015-16
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 169/BANG/2022[2015-16]Status: Disposed17/5/2022AY 2015-16
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 168/BANG/2022[2015-16]Status: Disposed17/5/2022AY 2015-16
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 167/BANG/2022[2015-16]Status: Disposed17/5/2022AY 2015-16
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 166/BANG/2022[2014-15]Status: Disposed17/5/2022AY 2014-15
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 165/BANG/2022[2014-15]Status: Disposed17/5/2022AY 2014-15
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 164/BANG/2022[2013-14]Status: Disposed17/5/2022AY 2013-14
M/S. MADANTHYAR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY(PREVIOUSLY KNOWN AS MADANTHYAR SERVICE CO-OPERATIVE BANK LTD.,),MADANTHYAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 163/BANG/2022[2013-14]Status: Disposed17/5/2022AY 2013-14
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 117/BANG/2022[2013-14]Status: Disposed17/5/2022AY 2013-14
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 116/BANG/2022[2013-14]Status: Disposed17/5/2022AY 2013-14
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 115/BANG/2022[2012-13]Status: Disposed17/5/2022AY 2012-13
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 114/BANG/2022[2011-12]Status: Disposed17/5/2022AY 2011-12
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 113/BANG/2022[2010-11]Status: Disposed17/5/2022AY 2010-11
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 112/BANG/2022[2009-10]Status: Disposed17/5/2022AY 2009-10
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 111/BANG/2022[2008-09]Status: Disposed17/5/2022AY 2008-09
THE URBAN CO-OPERATIVE BANK LIMITED,SHIKARIPURA vs THE DIRECTOR OF INCOME-TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 110/BANG/2022[2007-08]Status: Disposed17/5/2022AY 2007-08
SRI. H.S. NINGAIAH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 33/BANG/2021[2007-08]Status: Disposed17/5/2022AY 2007-08
ADDITIONAL COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED, BANGALORE
ITA 606/BANG/2019[2014-15]Status: Disposed17/5/2022AY 2014-15
